High Courts20 Aug 1991
Municipal Corporation of Delhi Vs S.D.S. Bali and Another
Delhi High Court · (1991) 45 DLT 215 : (1991) RLR 460
Delhi Municipal Corporation Act, 1957 — Section 116, 135
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 14 of 41
High Courts20 Aug 1991
V. Bhagat Vs Mrs. D. Bhagat
Delhi High Court · AIR 1992 Delhi 267 : (1993) 1 DMC 435 : (1992) RLR 37
High Courts20 Aug 1991
M/s. Shouris Duplicators Pvt. Ltd. and Others Vs E.S.I.C.
Delhi High Court · (1991) 45 DLT 333 : (1991) 63 FLR 873 : (1992) 2 LLJ 443
High Courts20 Aug 1991
M.M.L. Bhasin Vs Union of India and Another
Delhi High Court · (1991) 45 DLT 579
Constitution of India, 1950 — Article 226
High Courts19 Aug 1991
R.K. Mittal and Another Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 589 : (1992) 2 LLJ 428
Constitution of India, 1950 — Article 14
High Courts19 Aug 1991
B.K. Nowlakha and others Vs Union of India and others
Delhi High Court · (1992) 101 CTR 73 : (1992) ILR Delhi 226 : (1991) 192 ITR 436
High Courts16 Aug 1991
Inder Kant Jha Vs State
Delhi High Court · (1992) CriLJ 916 : (1991) 45 DLT 328
High Courts14 Aug 1991
Delhi Bar Association Vs B. Prasad and Others
Delhi High Court · (1991) 45 DLT 153
High Courts14 Aug 1991
Raj Bahadur Vs State
Delhi High Court · (1991) 45 DLT 144 : (1991) 2 DMC 381 : (1991) 21 DRJ 340
High Courts14 Aug 1991
State (Delhi Administration) Vs Frithl Singh
Delhi High Court · (1991) 3 Crimes 468 : (1991) 45 DLT 172 : (1991) 21 DRJ 245 : (1991) 3 RCR(Criminal) 460
High Courts14 Aug 1991
S.C. Verma Vs Lawyers Co-operative Group Housing Society Ltd. and Others
Delhi High Court · (1991) 45 DLT 413
High Courts14 Aug 1991
A.M. Berry Vs Ravi Arora and Others
Delhi High Court · (1992) CriLJ 1327 : (1991) 45 DLT 127 : (1992) 2 RCR(Criminal) 202 : (1991) RLR 475
High Courts14 Aug 1991
Bhanu Kumari and Others Vs Prakaram Singh
Delhi High Court · (1991) 08 DEL CK 0054
High Courts14 Aug 1991
R.K. Anand Vs Union of India and Another
Delhi High Court · (1991) 21 DRJ 185
Army Act, 1950 — Section 191, 191Army Rules, 1954 — Rule 16A
High Courts14 Aug 1991
Union of India and Another Vs Arun Kumar and Others
Delhi High Court · (1991) 45 DLT 436 : (1991) RLR 508
Constitution of India, 1950 — Article 16
High Courts14 Aug 1991
Ashok Kumar Vs Smt. Vijay Laxmi
Delhi High Court · AIR 1992 Delhi 182 : (1993) 2 DMC 64
High Courts14 Aug 1991
Delhi Development Authority Vs R.L. Jain and Others
Delhi High Court · (1991) 45 DLT 421
High Courts13 Aug 1991Allowed
Deepak Bhagnani @ Dipu Vs Union of India (UOI) and Others
Delhi High Court · (1992) 37 ECC 84
High Courts13 Aug 1991
Joginder Nath Maini and Others Vs Manawar Khan and Others
Delhi High Court · (1991) 2 ACC 566 : (1992) ACJ 561 : (1991) 45 DLT 444 : (1992) 22 DRJ 110 : (1991) RLR 479
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166