High Courts08 Aug 1991
C.L. Verma Vs Inspecting Assistant Commissioner and Others
Delhi High Court · (1992) 62 TAXMAN 36
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 16 of 41
High Courts07 Aug 1991
Hukam Singh Vs Delhi Development Authority and Others
Delhi High Court · (1991) 45 DLT 73 : (1991) RLR 510
High Courts06 Aug 1991
Jagdish Chand Sharma Vs State and Another
Delhi High Court · (1991) 45 DLT 274
High Courts06 Aug 1991
Sohan Singh Basi and another Vs Inspecting Assistant Commissioner of Wealth Tax and others
Delhi High Court · (1992) 194 ITR 339
High Courts06 Aug 1991
Sohan Singh Basi Vs Union of India and others
Delhi High Court · (1991) 99 CTR 223 : (1991) 99 CTR 218 : (1991) 45 DLT 417 : (1991) 192 ITR 431 : (1991) RLR 485
High Courts06 Aug 1991
Saiyed Sirajul Hasan Vs Sh. Syed Murtaza Ali Khan Bahadur and others
Delhi High Court · AIR 1992 Delhi 162 : (1992) 1 ILR Delhi 401
High Courts05 Aug 1991
O.P. Sethi Vs The Lt. Governor and Others
Delhi High Court · (1991) 45 DLT 426 : (1992) 22 DRJ 210 : (1991) RLR 451
Delhi Co-operative Societies Rules, 1973 — Rule 25(1)
High Courts05 Aug 1991
Gurbux Bhiryani Vs J.K. Handa
Delhi High Court · (1991) 45 DLT 100
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts05 Aug 1991
Hari Chand Vs Union of India
Delhi High Court · (1991) 45 DLT 61
Land Acquisition Act, 1894 — Section 4
High Courts05 Aug 1991
Saravjeet Singh Vs State
Delhi High Court · (1991) 2 ACC 454 : (1991) 45 DLT 63
High Courts02 Aug 1991
Bansal Construction Co. Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · AIR 1993 Delhi 76 : (1991) 2 ARBLR 409 : (1991) 21 DRJ 322
High Courts02 Aug 1991
S.N. Aggarwal Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 609
Constitution of India, 1950 — Article 226
High Courts01 Aug 1991
Ravindra Mohan Aggarwal Vs Delhi Development Authority
Delhi High Court · (1992) RLR 84
High Courts01 Aug 1991
Usha N. Dadlani and Others Vs A. Oberoi and Others
Delhi High Court · (1992) 2 ACC 130
High Courts01 Aug 1991
Ramesh Chander Sharma Vs Saroj Sharma
Delhi High Court · (1991) 45 DLT 35 : (1991) 2 DMC 365 : (1991) 1 DRJ 449 Supp
Hindu Adoptions and Maintenance Act, 1956 — Section 29
High Courts01 Aug 1991
Ajay Mehra Vs Poonam Mehra
Delhi High Court · (1991) 45 DLT 39 : (1991) 2 DMC 338 : (1991) 1 DRJ 447 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts01 Aug 1991
L.K. Behl Vs Lt. Governor of Delhi and Others
Delhi High Court · (1991) 45 DLT 573
High Courts31 Jul 1991
P. Nelson Vs V.K. Suri
Delhi High Court · (1991) 45 DLT 231
Delhi Rent Control Act, 1958 — Section 14(1), 14D