High Courts13 Aug 1991
Hasmukh Trivedi Vs State and Another
Delhi High Court · (1991) 45 DLT 379 : (1991) 2 DMC 479
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 15 of 41
High Courts12 Aug 1991
Mohinder Jaspal Singh Vs Commissioner of Income Tax
Delhi High Court · (1992) 46 DLT 317
Income Tax Act, 1961 — Section 144B
High Courts12 Aug 1991
Smt. Mohinder Jaspal Singh Vs Commissioner of Income Tax
Delhi High Court · (1991) 99 CTR 133 : (1992) 194 ITR 186 : (1992) 62 TAXMAN 283
High Courts12 Aug 1991
Commissioner of Income Tax Vs Smt. Daya Wati Modi
Delhi High Court · (1992) 64 TAXMAN 109
Income Tax Rules, 1962 — Rule 20, 31(4)
High Courts12 Aug 1991
J.K. Arora Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 83 : (1991) 1 DRJ 401 Supp
Constitution of India, 1950 — Article 226
High Courts12 Aug 1991
The New India Assurance Co. Ltd. Vs Darshan Singh and others
Delhi High Court · AIR 1992 Delhi 392
High Courts12 Aug 1991
Bal Kishan Dass Goel Vs Commissioner of Income Tax
Delhi High Court · (1991) 08 DEL CK 0020
High Courts12 Aug 1991
Smt. Mohinder Jaspal Vs Commissioner of Income Tax
Delhi High Court · (1991) 08 DEL CK 0015
High Courts12 Aug 1991
New India Assurance Co. Ltd. Vs Darshan Singh and Others
Delhi High Court · (1991) 2 ACC 489 : (1992) ACJ 533 : (1991) 45 DLT 151
Motor Vehicles Act, 1939 — Section 95(2)
High Courts09 Aug 1991
Abc India Ltd. Vs Union of India
Delhi High Court · (1991) CriLJ 996 : (1992) 39 ECR 1 : (1992) 61 ELT 205 : (1992) ILR Delhi 261
High Courts08 Aug 1991
C. L. VERMA Vs INSPECTING ASSISTANT COMMISSIONER and Others
Delhi High Court · (1991) 99 CTR 71
High Courts08 Aug 1991
MANJIT SINGH BASI Vs WEALTH TAX OFFICER and Others
Delhi High Court · (1991) 99 CTR 229
High Courts08 Aug 1991
Rahul Behl and Others Vs Ichayan Behl and Another
Delhi High Court · (1991) 21 DRJ 205
Hindu Succession Act, 1956 — Section 8
High Courts08 Aug 1991
Interocean Shipping Vs Y.R. Puri
Delhi High Court · (1991) 45 DLT 221
Transfer of Property Act, 1882 — Section 106
High Courts08 Aug 1991
Girish Chand Gupta Vs D.D. Aggarwal
Delhi High Court · (1991) 45 DLT 454
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts08 Aug 1991
Ankur Batra and Others Vs Surinder Singh and Others
Delhi High Court · (1991) 2 ACC 669
High Courts08 Aug 1991
Saved Sirajul Hasan Vs Syed Murtaza Ali Khan Bahadur and Others
Delhi High Court · (1991) 08 DEL CK 0051
High Courts08 Aug 1991
Kamta Prashad Gupta Vs The National Buildings Construction Corporation Ltd. and others
Delhi High Court · AIR 1992 Delhi 275 : (1991) 2 RCR(Criminal) 633