High Courts31 Jul 1991
Col. M.C. Gautam Vs Union of India and others
Delhi High Court · AIR 1992 Delhi 49
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 17 of 41
High Courts31 Jul 1991
Bennett, Coleman and Co. Ltd. and others Vs Union of India and another
Delhi High Court · (1991) 07 DEL CK 0009
High Courts31 Jul 1991
C.P. Kalra and Others Vs Air India and Others
Delhi High Court · (1991) 45 DLT 113
Constitution of India, 1950 — Article 14
High Courts30 Jul 1991
R.H. Enterprises and others Vs Commissioner of Sales Tax and others
Delhi High Court · (1991) 45 DLT 180 : (1991) 83 STC 447
High Courts30 Jul 1991
Nahar Singh Vs Union of India and others
Delhi High Court · (1991) 21 DRJ 171 : (1992) 2 LLJ 573
High Courts29 Jul 1991
Vinay Kumar Vs Central Board of Secondary Education and Another
Delhi High Court · (1991) 45 DLT 279
High Courts29 Jul 1991
Master Vinay Kumar Vs The Central Board of Secondary Education and another
Delhi High Court · AIR 1992 Delhi 286
High Courts29 Jul 1991Allowed
Mohd. Jamil Vs Union of India (UOI)
Delhi High Court · (1992) 38 ECC 52
High Courts29 Jul 1991
Sukhdev Raj and Another Vs Sangeeta Budh Raja and Another
Delhi High Court · (1991) 45 DLT 111
High Courts29 Jul 1991
R.K. Aggarwal Vs Registrar Co-operative Societies, Delhi and Others
Delhi High Court · (1991) 45 DLT 105
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 36
High Courts25 Jul 1991
Commissioner of Sales Tax Vs General Trading and Sales Corporation
Delhi High Court · (1991) 07 DEL CK 0015
High Courts24 Jul 1991
Municipal Corporation of Delhi Vs N.C. Jain and Another
Delhi High Court · (1991) 45 DLT 219
Delhi Municipal Corporation Act, 1957 — Section 116Land Acquisition Act, 1894 — Section 24
High Courts24 Jul 1991
N.D.S.E. Housing Society Residents Welfare Association and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) 45 DLT 37
Constitution of India, 1950 — Article 226
High Courts24 Jul 1991
Gupta Trading Company Vs Sales Tax Officer
Delhi High Court · (1991) 07 DEL CK 0025
High Courts24 Jul 1991
Commissioner of Sales Tax Vs Delhi Coal Suppliers Association
Delhi High Court · (1991) 45 DLT 183 : (1992) 86 STC 457
High Courts22 Jul 1991
Ravinder Nath Sahni Vs Delhi Development Authority
Delhi High Court · (1991) 45 DLT 226
High Courts19 Jul 1991
Sita Ram Singhania and another Vs Assistant Commissioner of Income Tax/Wealth Tax
Delhi High Court · (1991) 100 CTR 195 : (1992) ILR Delhi 285 : (1991) 192 ITR 361
High Courts18 Jul 1991
Balbir Singh Vs Union of India
Delhi High Court · (1992) 46 DLT 13
Land Acquisition Act, 1894 — Section 4
High Courts18 Jul 1991
Sham Sunder Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1991) 45 DLT 271
Delhi Development Act, 1957 — Section 22(1)