High Courts09 Jul 1991
Neelam Anand and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1991) 45 DLT 32
Delhi Municipal Corporation Act, 1957 — Section 345A(1)
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 19 of 41
High Courts09 Jul 1991
Madan Mohan Prasad Vs State (Delhi Administration)
Delhi High Court · (1991) 3 Crimes 302 : (1991) 45 DLT 191 : (1991) 2 RCR(Criminal) 693
High Courts09 Jul 1991
Parekh Prints Vs Union of India
Delhi High Court · (1991) 45 DLT 456 : (1992) 37 ECC 78 : (1991) 36 ECR 167 : (1992) 62 ELT 253 : (1992) ILR Delhi 304
High Courts08 Jul 1991
Kant Kumari Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 694
Constitution of India, 1950 — Article 226Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6
High Courts08 Jul 1991
Jai Dev Sharma Vs Ashok Kumar and Another
Delhi High Court · (1991) 45 DLT 561
Specific Relief Act, 1963 — Section 10
High Courts07 Jul 1991
Commissioner of Sales Tax Vs Essex Farms (P) Ltd.
Delhi High Court · (1992) 85 STC 81
Delhi Sales Tax Rules, 1975 — Rule 29
High Courts13 Jun 1991
OM METALS AND MINERALS PVT. LTD. : IN RE.
Delhi High Court · (1992) 193 ITR 57
High Courts31 May 1991
Renuka Khurana and Others Vs Delhi Administration and Others
Delhi High Court · (1991) 44 DLT 634 : (1991) 21 DRJ 227 : (1991) 1 DRJ 197 Supp
Delhi School Education Rules, 1973 — Rule 144
High Courts31 May 1991
New India Assurance Co. Vs Soma Rani and Others
Delhi High Court · (1992) 1 ACC 655 : (1992) ACJ 366
High Courts31 May 1991
Prakash Thawani Vs State
Delhi High Court · (1991) 44 DLT 643
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts31 May 1991
Satish @ Bombaiya Vs State
Delhi High Court · (1991) 44 DLT 561
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts31 May 1991
Sanyogta Verma Vs Vinod Verma
Delhi High Court · (1991) 44 DLT 716 : (1991) 2 DMC 326
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13, 13(1), 26
High Courts31 May 1991
Nisar Ahmed Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 64
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts31 May 1991
Sanjeev Khanna Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 40
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts31 May 1991
Union Bank of India Vs M/s. Logic Systems Pvt. Ltd. and others
Delhi High Court · AIR 1992 Delhi 153
High Courts31 May 1991
Pratap Singh Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 178
High Courts31 May 1991
Tej Ram Vs Suresh and Another
Delhi High Court · (1991) 2 Crimes 803 : (1991) 45 DLT 290
High Courts31 May 1991
Skipper Towers (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (1991) 45 DLT 9 : (1991) RLR 359
Constitution of India, 1950 — Article 226
High Courts31 May 1991
Shambhu Nath Vs Surinder Kumar Sharma
Delhi High Court · (1991) 44 DLT 678 : (1991) 21 DRJ 122
Delhi Rent Control Act, 1958 — Section 14(1)