High Courts18 Jul 1991
Commissioner of Sales Tax Vs Essex Farms (P) Ltd
Delhi High Court · (1992) ILR Delhi 290
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 18 of 41
High Courts17 Jul 1991
M/s. Suri and Suri (P) Ltd. Vs Delhi Electirc Supply Electric Undertaking and others
Delhi High Court · AIR 1992 Delhi 351
High Courts17 Jul 1991
Roshan Dass and Others Vs Guranditta Mal
Delhi High Court · (1991) 2 BC 482 : (1991) 45 DLT 403
High Courts16 Jul 1991
Ramji Dass Ram Bilas Vs Commissioner of Income Tax
Delhi High Court · (1991) 98 CTR 203 : (1991) 191 ITR 412
Appellate Tribunal Rules, 1963 — Rule 39Income Tax Act, 1961 — Section 271(1), 274(2), 275
High Courts16 Jul 1991
Hans Raj Bhalla Vs Union of India
Delhi High Court · (1991) 45 DLT 131 : (1991) 21 DRJ 223
Land Acquisition Act, 1894 — Section 4
High Courts16 Jul 1991
Commissioner of Sales Tax Vs J.R. Trading Co.
Delhi High Court · (1992) 85 STC 574
High Courts16 Jul 1991
Custodian of Evacuee Property Vs Muslim Ahmed etc.
Delhi High Court · (1991) 45 DLT 441
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Municipal Corporation Act, 1957 — Section 120
High Courts16 Jul 1991
Taimur Jehan Begum Vs Union of India
Delhi High Court · (1991) 45 DLT 29 : (1991) 22 DRJ 212
Land Acquisition Act, 1894 — Section 4
High Courts16 Jul 1991
B.N. Saxena Vs Joginder Singh
Delhi High Court · (1991) 45 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Jul 1991
Mohd. Razak and Mohd. Sadiq Vs Mahendra Prasad and Another
Delhi High Court · (1991) 45 DLT 188
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts15 Jul 1991
New India Industrial Society Ltd. (Production) Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 66 : (1991) 1 DRJ 455 Supp
Delhi Land Holdings (Ceiling) Act, 1960 — Section 7A
High Courts15 Jul 1991
Ishaq Yaqoob Sayaedna Vs Mahendra Prasad and Another
Delhi High Court · (1991) 45 DLT 69
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Jul 1991
Common Cause Vs Commissioner, Municipal Corporation of Delhi and Another
Delhi High Court · (1991) 45 DLT 236 : (1991) RLR 426
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 3
High Courts12 Jul 1991
Sitaram Singhania Vs Commissioner of Wealth Tax
Delhi High Court · (1991) 07 DEL CK 0021
High Courts11 Jul 1991Dismissed
Commissioner of Wealth Tax Vs Prithvi Raj and Co.
Delhi High Court · (1992) 62 TAXMAN 289
Wealth Tax Act, 1957 — Section 25(2), 27(1)
High Courts11 Jul 1991
Commissioner of Sales Tax, New Delhi Vs Tara Chand Sahni and Sons
Delhi High Court · (1991) 1 DRJ 56 Supp
Delhi Sales Tax Rules, 1975 — Rule 2
High Courts11 Jul 1991
Commissioner of Wealth Tax, New Delhi Vs Prithvi Raj and Co.
Delhi High Court · (1991) 45 DLT 59 : (1993) 199 ITR 424
Wealth Tax Act, 1957 — Section 25(2)
High Courts10 Jul 1991
Dr. R.K. Deka and Others Vs Union of India and Others
Delhi High Court · AIR 1992 Delhi 53
High Courts09 Jul 1991
Commissioner of Income Tax Vs Industrial Finance Corporation of India
Delhi High Court · (1991) 98 CTR 213 : (1992) 198 ITR 539
Income Tax Act, 1961 — Section 57, 80K, 80L, 80M
High Courts09 Jul 1991
Gargi Khosla and Others Vs S.S. Walia
Delhi High Court · (1991) 45 DLT 89
Delhi Rent Control Act, 1958 — Section 14(1)