High Courts23 Sept 1991
Qayamuddin Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 258
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 11 of 41
High Courts23 Sept 1991
Brij Rani Vs Tripati Sharma and Others
Delhi High Court · (1991) 45 DLT 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts23 Sept 1991
Himmat Ram and Others Vs State and Others
Delhi High Court · (1992) 1 DMC 204 : (1991) 1 DRJ 249 Supp
High Courts23 Sept 1991
Megsons Exports Vs Union of India and others
Delhi High Court · (1991) 100 CTR 42 : (1991) 45 DLT 559 : (1992) 194 ITR 225 : (1993) 66 TAXMAN 560 : (1992) 63 TAXMAN 320
High Courts23 Sept 1991
The Council of the Institute of Accountants of India, New Delhi Vs Dinesh Kumar and Another
Delhi High Court · (1991) 21 DRJ 238
High Courts23 Sept 1991
Aman Ahmed Naqvi Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 514
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts20 Sept 1991
Canara Bank Vs Perpetual Beers and Others
Delhi High Court · (1992) 1 BC 64 : (1991) 45 DLT 549
High Courts20 Sept 1991
M.S. Jasra Vs Governor, Reserve Bank of India and Others
Delhi High Court · (1992) 1 BC 416 : (1992) 46 DLT 665 : (1991) 63 FLR 902
High Courts17 Sept 1991
Ansal Properties and Industries Pvt. Ltd. Vs Anand Nath and Others
Delhi High Court · (1992) ILR Delhi 540
Contract Act, 1872 — Section 23Delhi Rent Control Act, 1958 — Section 5Hindu Minority and Guardianship Act, 1956 — Section 4
High Courts16 Sept 1991
K.B. Mathur and Another Vs Sheel Kumar Saxena and Another Thai Airways International Ltd. Vs Sheel Kumar Saxena
Delhi High Court · (1992) 46 DLT 114(2) : (1992) 1 RCR(Criminal) 441
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts13 Sept 1991
Pearl Appliances Private Limited Vs Jay Engineering Works Ltd.
Delhi High Court · (1992) 2 ARBLR 262 : (1992) 47 DLT 277
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 2
High Courts13 Sept 1991
Union of India Vs Ajanta Tubes Ltd. and Others
Delhi High Court · (1991) 45 DLT 624
Constitution of India, 1950 — Article 226
High Courts11 Sept 1991
Mahla Ram Vs Faquir Chand and Others
Delhi High Court · (1991) 45 DLT 508
Delhi Rent Control Act, 1958 — Section 14
High Courts11 Sept 1991
P.B. Ghayalod Vs M/s. Maruti Udyog Ltd. and others
Delhi High Court · AIR 1992 Delhi 145 : (1994) 79 CompCas 96 : (1992) 1 ILR Delhi 469
High Courts11 Sept 1991
M.P. Mattur and Others Vs Union of India and Others
Delhi High Court · (1991) 21 DRJ 249
High Courts11 Sept 1991
S.P. Punj and others Vs Registrar of Companies
Delhi High Court · (1991) 71 CompCas 509
High Courts10 Sept 1991
Sanjay Kaushish Vs D.C. Kaushish and others
Delhi High Court · AIR 1992 Delhi 118 : (1992) 1 ARBLR 242 : (1992) 48 DLT 414
High Courts10 Sept 1991
Triveni Engineering Ltd. Vs Belganga Sahakari Sakharkarkhana Ltd. and Another
Delhi High Court · AIR 1992 Delhi 164 : (1992) 1 BC 487
High Courts10 Sept 1991
M/s. Triveni Engineering Works Ltd. Vs M/s. Belganga Sahakari Sakhar Karkhana Ltd. and another
Delhi High Court · (1992) ILR Delhi 601