High Courts28 Oct 1991
G.S. Rawat and Others Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 218 : (1992) RLR 66
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 8 of 41
High Courts28 Oct 1991
Oriental Bank of Commerce, New Delhi Vs M/s. S.R. Kishore and Co. and others
Delhi High Court · AIR 1992 Delhi 174 : (1992) 1 BC 216(1) : (1992) 2 ILR Delhi 812
High Courts26 Oct 1991
Rakesh Dua and another Vs N.K.M. Industries Pvt. and another
Delhi High Court · (1991) 10 DEL CK 0020
High Courts25 Oct 1991
Radhu Palace Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 49 DLT 14
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 169(1)
High Courts25 Oct 1991
S.R.F. Charitable Trust Vs Union of India and others
Delhi High Court · (1991) 100 CTR 160 : (1992) 193 ITR 95 : (1992) RLR 1
High Courts25 Oct 1991
Modi Cements Ltd. Vs Union of India and others
Delhi High Court · (1992) 60 TAXMAN 500
High Courts24 Oct 1991
K.P. Singh Vs Chiranji Lal etc.
Delhi High Court · (1992) ACJ 868 : (1991) 45 DLT 639
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
High Courts24 Oct 1991
Universal Cans and Containers Ltd. Vs Union of India
Delhi High Court · (1992) 40 ECR 328 : (1993) 64 ELT 23
High Courts23 Oct 1991
Hardyal Singh Mehta Vs Municipal Corporation of Delhi
Delhi High Court · (1991) 45 DLT 616
Delhi Municipal Corporation Act, 1957 — Section 14(4), 347A
High Courts23 Oct 1991
Enforcement Directorate Vs Abhey Oswal
Delhi High Court · (1992) 46 DLT 108 : (1992) 22 DRJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1947 — Section 8
High Courts23 Oct 1991
Vijay Shankar Dass Vs M.S. Bawa
Delhi High Court · (1992) 46 DLT 10
Delhi Rent Control Act, 1958 — Section 14(1), 14B
High Courts23 Oct 1991
Gianda Devi Vs Union of India and Others
Delhi High Court · (1991) 1 BC 635 : (1992) 46 DLT 5
Constitution of India, 1950 — Article 226
High Courts23 Oct 1991
Renu Sharma and Others Vs Collector of Customs and Another
Delhi High Court · (1991) 45 DLT 642
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 132
High Courts23 Oct 1991
Vijay Kumar Batra Vs State
Delhi High Court · (1992) 46 DLT 521
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts22 Oct 1991
Municipal Corporation of Delhi Vs Institute of Economic and Market Research (P) Ltd. and Another
Delhi High Court · (1991) 45 DLT 681
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 6
High Courts22 Oct 1991
K.R. Sunda Vs B.S. Mehta and Others
Delhi High Court · (1991) 10 DEL CK 0022
Constitution of India, 1950 — Article 226
High Courts22 Oct 1991
G.R. Ambwani and Others Vs Anand Mohan and Sons etc.
Delhi High Court · (1991) 45 DLT 574
High Courts21 Oct 1991
D.S. Bansal Vs K.G. Krishnamurthy
Delhi High Court · (1992) 46 DLT 112
Delhi Rent Control Act, 1958 — Section 14C