High Courts29 Jan 1979
P.V. Mohammad Baramy Sons Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 686
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 17 of 17
High Courts25 Jan 1979
S.B. Noronah Vs Prem Kumari Khanna
Delhi High Court · (1979) 15 DLT 305 : (1979) RLR 362
High Courts23 Jan 1979
Bhai Mehar Singh Kishan Singh, Fruit Merchants, Subzi Mandi, Delhi-7 Vs Union of India and Others
Delhi High Court · (1980) ACJ 110 : AIR 1979 Delhi 158
High Courts23 Jan 1979
Bhaya Ram Ex-Constable Vs Union of India and Others
Delhi High Court · (1979) 15 DLT 265 : (1979) LabIC 863
High Courts23 Jan 1979
Mehar Singh Kishan Singh Vs Union of India
Delhi High Court · (1979) 15 DLT 217
High Courts17 Jan 1979
J.K. (Bombay) Ltd. Vs Central Board of Direct Taxes and Another
Delhi High Court · (1979) ILR Delhi 407 : (1979) 118 ITR 312
High Courts16 Jan 1979
Municipal Corporation of Delhi Vs Darshan Kumar and Another
Delhi High Court · (1980) CriLJ 86 : (1979) ILR Delhi 416
High Courts16 Jan 1979
Municipal Corporation of Delhi Vs Darshan Kxjmar
Delhi High Court · (1980) CriLJ 86 : (1979) ILR Delhi 416
High Courts15 Jan 1979
Dhirendra Brahmachari Vs The Union of India and Others
Delhi High Court · (1979) ILR Delhi 65
High Courts11 Jan 1979
Metal Forgings Pvt. Ltd., New Delhi Vs Centrala Handlu Zaranizznego, Poland
Delhi High Court · AIR 1979 Delhi 167
High Courts05 Jan 1979
Rai Bahadur Basakha Singh and Sons (Contractors) Pvt. Ltd. Vs Indian Drugs and Pharmaceutical Ltd.
Delhi High Court · AIR 1979 Delhi 220
High Courts05 Jan 1979
R.B. Basakha Singh and Sons Vs Indian Drugs and Pharmaceutical Ltd.
Delhi High Court · (1979) RLR 239