COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 16 of 17
High Courts15 Feb 1979Allowed
Lurgi India Co. P. Ltd. Vs Central Board of Direct Taxes and Another
Delhi High Court · (1980) 121 ITR 287
High Courts14 Feb 1979
E.P.W. Da Costa and Another Vs Union of India (UOI)
Delhi High Court · (1980) 121 ITR 751
High Courts14 Feb 1979
Sabha Rai Vs Union of India
Delhi High Court · (1979) 16 DLT 11 : (1980) RLR 151
High Courts14 Feb 1979Allowed
Indian Institute of Public Opinion Pvt. Ltd. Vs Union of India
Delhi High Court · (1979) 1 TAXMAN 533
High Courts05 Feb 1979
N.D. Gaddireddi Vs State
Delhi High Court · (1979) CriLJ 1107 : (1979) ILR Delhi 229
High Courts02 Feb 1979
S.N. Rai and Others Vs Union of India and Others
Delhi High Court · (1979) 16 DLT 203
High Courts02 Feb 1979
Jaiwant Kumar Jain Vs Santosh Devi and Others
Delhi High Court · (1979) 16 DLT 17
High Courts31 Jan 1979
Vicco Laboratories, Bombay Vs Hindustan Rimmer, Delhi
Delhi High Court · AIR 1979 Delhi 114
High Courts30 Jan 1979
Paras Ram Darshan Lal Vs Union of India and Another
Delhi High Court · AIR 1979 Delhi 135 : (1979) RLR 248