CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/1979

COURT ARCHIVE

Delhi High Court judgments, 1979

336 judgments · page 14 of 17

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts30 Mar 1979Dismissed

Smt. Ajit Kaur Vs Union of India (UOI) and The Collector of Customs

Delhi High Court · (1979) CENCUS 276

Read judgment
High Courts30 Mar 1979

Narain Parshad and Others Vs Naresh Chandra

Delhi High Court · (1979) 15 DLT 356 : (1979) 1 ILR Delhi 723

Read judgment
High Courts30 Mar 1979

Mahabir Singh Vs State

Delhi High Court · (1979) CriLJ 1159

Read judgment
High Courts30 Mar 1979

Dharambir and Another Vs State

Delhi High Court · (1979) ILR Delhi 373

Read judgment
High Courts29 Mar 1979

Televista Electronics P. Ltd. Vs Mass Communications and Marketing P. Ltd. and Others

Delhi High Court · (1979) 03 DEL CK 0030

Read judgment
High Courts29 Mar 1979

Mehrose Ice Cream Afrozen Food Company Vs Jaswant Rai

Delhi High Court · (1979) 15 DLT 364 : (1979) RLR 432

Read judgment
High Courts29 Mar 1979

Ujjal Singh Vs Union of India and Others

Delhi High Court · (1979) 16 DLT 231 : (1979) 2 ILR Delhi 129

Read judgment
High Courts27 Mar 1979

Parshotam Krishan Vs Prem Lata

Delhi High Court · (1979) 15 DLT 324

Read judgment
High Courts27 Mar 1979

Youngmen Benefit Chit Fund P. Ltd. (In liquidation) Vs Jagdish Parshad Gupta and Others

Delhi High Court · (1979) 49 CompCas 858

Read judgment
High Courts26 Mar 1979

Raj Kumar Vs Vijay Singh

Delhi High Court · AIR 1980 Delhi 215 : (1979) 15 DLT 284 : (1979) RLR 439

Read judgment
High Courts26 Mar 1979

Simon Carves India Limited Vs Central Board of Direct Taxes and Another

Delhi High Court · (1980) 14 CTR 47 : (1979) ILR Delhi 687

Read judgment
High Courts26 Mar 1979

Chander Dev Chadha Vs Rani Bala

Delhi High Court · (1980) 17 DLT 1

Read judgment
High Courts26 Mar 1979

SIMON CARVES INDIA LTD. Vs CENTRAL BOARD OF DIRECT TAXES AND ANOTHER.

Delhi High Court · (1979) 14 CTR 47 : (1979) 120 ITR 172

Read judgment
High Courts23 Mar 1979

Hari Ram Vs Commissioner of Police Delhi and Others

Delhi High Court · (1980) ILR Delhi 102

Read judgment
High Courts21 Mar 1979

Holtec Engineers P. Ltd. Vs Central Board of Direct Taxes

Delhi High Court · (1980) 14 CTR 53 : (1979) 120 ITR 696

Read judgment
High Courts21 Mar 1979

Amolak Singh Jain Vs Satyawati

Delhi High Court · AIR 1980 Delhi 16 : (1980) RLR 111

Read judgment
High Courts21 Mar 1979

J.N. Malhotra Vs The Lt. Governor of Delhi, etc.

Delhi High Court · (1979) ILR Delhi 699

Read judgment
High Courts20 Mar 1979

Municipal Corporation of Delhi Vs Charanjit Lal

Delhi High Court · AIR 1979 Delhi 178 : (1979) 1 ILR Delhi 673

Read judgment
High Courts20 Mar 1979

S.K. Sehgal Vs Prithvi Raj Gupta

Delhi High Court · (1979) RLR 306

Read judgment
High Courts16 Mar 1979

Samperit Aktienge Sellschaft Vs Synthetic Moulders

Delhi High Court · (1980) RLR 104

Read judgment
Previous1…121314151617Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions