COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 12 of 17
High Courts03 May 1979
D.L.F. United Pvt. Limited Vs Union of India Union of India Vs D.L.F. United Pvt. Limited
Delhi High Court · (1979) ILR Delhi 771
High Courts02 May 1979
L.R. Sharma Vs Delhi Administration and Others
Delhi High Court · (1979) ILR Delhi 340
High Courts30 Apr 1979
Lieut Swaran Singh Bhindra Vs Surinder Kaur
Delhi High Court · (1979) 16 DLT 32
High Courts27 Apr 1979
GHEI LAMBA CATERING CONSULTANTS PVT. LTD. Vs CENTRAL BOARD OF DIRECT TAXES and Another
Delhi High Court · (1980) 14 CTR 57
High Courts27 Apr 1979
Alfa Radios and Novelties (P) Ltd. Vs Hari Nath and Another
Delhi High Court · (1979) 16 DLT 80
High Courts27 Apr 1979
Bijinder Singh Vs State
Delhi High Court · (1979) CriLJ 1290 : (1979) 2 ILR Delhi 110 : (1979) ILR Delhi 110
High Courts27 Apr 1979
Ghai Lamba Catering Consultants P. Ltd. Vs Central Board of Direct Taxes and Another
Delhi High Court · (1980) 124 ITR 301
High Courts25 Apr 1979
Sheel Utpal and Others Vs Hari Chand
Delhi High Court · AIR 1979 Delhi 197 : (1979) 16 DLT 1 : (1979) RLR 345
High Courts25 Apr 1979
Smt. Prema Jain Vs Sudhir Kumar Jain
Delhi High Court · (1980) CriLJ 80 : (1980) ILR Delhi 237
High Courts24 Apr 1979
Delhi Simla Catholic Archiliocess Vs Union of India
Delhi High Court · AIR 1980 Delhi 240 : (1979) 16 DLT 331 : (1980) RLR 98
High Courts23 Apr 1979
K.G. Khosla Compressors Pvt. Ltd. Vs Union of India
Delhi High Court · (1980) 18 DLT 236
High Courts23 Apr 1979
Atlantic Engineering Services (P) Ltd. Vs Union of India and Another
Delhi High Court · (1979) 39 FLR 176 : (1979) 1 ILR Delhi 401 : (1979) ILR Delhi 402 : (1979) 2 LLJ 136