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Delhi High Court judgments, 1979

336 judgments · page 13 of 17

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High Courts20 Apr 1979

Goodwill India Limited Vs Commissioner of Sales Tax, Delhi

Delhi High Court · (1979) ILR Delhi 278

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High Courts20 Apr 1979

National Tar Products, Calcutta Vs Himachal Pradesh State Electricity Board, Simla

Delhi High Court · AIR 1979 Delhi 255 : (1980) 17 DLT 170

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High Courts20 Apr 1979

Vijay Vs The State

Delhi High Court · (1979) CriLJ 179 : (1979) 16 DLT 267

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High Courts20 Apr 1979

Birla Cotton Spinning and Weaving Mills Ltd. Vs Union of India and Others

Delhi High Court · (1979) 6 DLT 16

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High Courts19 Apr 1979

Padma Lal Chand Mirchandani Vs The Commissioner of Income Tax (Delhi)

Delhi High Court · (1979) ILR Delhi 295 : (1981) 128 ITR 174

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High Courts19 Apr 1979

Shashi Bala Vs Anil Kumar

Delhi High Court · (1979) 16 DLT 37

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High Courts18 Apr 1979

K.D. Singh Vs Hari Babu Kanwal

Delhi High Court · (1979) 16 DLT 131

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High Courts17 Apr 1979

Hemant Kumar Vs The State

Delhi High Court · (1979) 16 DLT 261

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High Courts17 Apr 1979

Ashok Kumar Vs State

Delhi High Court · (1979) CriLJ 1477 : (1979) ILR Delhi 118

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High Courts16 Apr 1979

Ram Balak alias Gauri Shanker Vs Delhi Adminstration

Delhi High Court · (1980) ILR Delhi 1219

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High Courts16 Apr 1979

Kali Pershad Vs Collector

Delhi High Court · (1981) RLR 73

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High Courts12 Apr 1979

G.V. Nanjundiah Vs The State

Delhi High Court · (1979) 16 DLT 296

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High Courts11 Apr 1979

Om Parkash alias Billu Bhatia Vs The State

Delhi High Court · (1979) 15 DLT 277 : (1979) 2 ILR Delhi 355 : (1979) 1 ILR Delhi 752

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High Courts11 Apr 1979

Om Parkash Vs State

Delhi High Court · (1979) ILR Delhi 735

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High Courts11 Apr 1979

Surinder Singh Vs The State

Delhi High Court · (1979) 16 DLT 112

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High Courts09 Apr 1979

Raja Ram and Another Vs Bhim Sain and Others

Delhi High Court · (1979) 15 DLT 336

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High Courts09 Apr 1979

Arm Construction Co. Vs Union of India

Delhi High Court · (1980) RLR 307

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High Courts09 Apr 1979

Harbans Lal Vs Ram Jawai Devi and Others

Delhi High Court · AIR 1979 Delhi 230 : (1979) 16 DLT 109

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High Courts04 Apr 1979

Jiwan Lal Seth Vs P.N. Nagpal and Others

Delhi High Court · (1979) 15 DLT 330 : (1979) RLR 370

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High Courts03 Apr 1979

Venkataswami Vs The State

Delhi High Court · (1979) 16 DLT 54

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