High Courts18 May 1979
Raj Krishan Chopra Vs National Mineral Development corporation Ltd. and Others
Delhi High Court · (1981) ILR Delhi 308
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 11 of 17
High Courts18 May 1979
Kashi Ram Jain Vs Delhi Development Authority and Another
Delhi High Court · (1981) ILR Delhi 524
High Courts17 May 1979
Ashok Kumar Vs The State
Delhi High Court · (1979) 2 ILR Delhi 102 : (1979) ILR Delhi 102
High Courts16 May 1979
Indraprastha Finance Company Vs Diamond Pictures Indraprastha Finance Company Vs Motion Pictures Distributors and Others
Delhi High Court · (1980) 18 DLT 44
High Courts15 May 1979
Durga Chand Kaushish and Another Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 249 : (1979) 2 ILR Delhi 730
High Courts14 May 1979Dismissed
Bhagwat Dayal Galgotia Vs Pritam Dayal Galgotia
Delhi High Court · AIR 1980 Delhi 25
High Courts14 May 1979
Vijay Kumar Vs State Ramesh Vs State
Delhi High Court · (1980) 17 DLT 9 : (1980) RLR 203
High Courts09 May 1979
Palam Potteries Vs Commissioner of Sales Tax, Delhi Administration and Another
Delhi High Court · (1980) 45 STC 147
High Courts09 May 1979
Devindar Kishore Mehra Vs Official Liquidator and Others
Delhi High Court · (1980) 50 CompCas 699 : (1979) 16 DLT 150
High Courts07 May 1979Allowed
Bharat Commerce of Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1979) CENCUS 447 : (1979) 4 ELT 527
High Courts07 May 1979
Satyapal Vs Amar Singh and Others
Delhi High Court · (1979) 16 DLT 28 : (1979) RLR 443
High Courts04 May 1979
Kewal Ram Mool Chand Anand and Others Vs S.N. Kapoor and Others
Delhi High Court · (1979) 16 DLT 93
High Courts04 May 1979
Shrik R. Raghavan Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 1 : (1979) LabIC 1294 : (1980) 1 LLJ 463
High Courts04 May 1979
K.R. Raghavan Vs Union of India (UOI) and Others
Delhi High Court · (1979) 05 DEL CK 0010