COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 10 of 17
State (Delhi Administration) Vs Anil Puri and Others
Delhi High Court · (1979) ILR Delhi 350
Print Pak Machinery Ltd. Vs Jay Kay Papers Conveters
Delhi High Court · AIR 1979 Delhi 217 : (1979) 2 ILR Delhi 28 : (1979) RLR 418
Jagat Taran Berry Vs Sardar Sant Singh
Delhi High Court · AIR 1980 Delhi 7 : (1979) 16 DLT 124 : (1979) RLR 547
American Refrigeration Co. Ltd. Vs The All India Institute of Medical Sciences
Delhi High Court · (1980) 17 DLT 66
Union of India and Others Vs S.S. Prasad
Delhi High Court · (1979) ILR Delhi 139(2) : (1979) LabIC 1157 : (1980) 2 LLJ 86
Indian Aluminum Company Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (1993) 12 ELT 349
Vidya Sagar Vs Union of India and others
Delhi High Court · AIR 1980 Delhi 73
Chaman Lal Kapur and Others Vs Kundan Lal Kapur
Delhi High Court · AIR 1979 Delhi 240
Union of India and Another Vs Dalmia Dadri Cement Co. Ltd.
Delhi High Court · AIR 1979 Delhi 223
J.C. Verma Vs C.B.I. and Others
Delhi High Court · (1979) CriLJ 1474 : (1979) ILR Delhi 58
Mahesh Kumar Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 667
Delhi Transport Corporation and Another Vs Jiwan Kishore
Delhi High Court · (1981) ILR Delhi 548
Ram Bahadur Thakur and Company Vs Sabu Jain Ltd.
Delhi High Court · (1981) 51 CompCas 301
Sarjeet Singh Bhangul Vs Bar and Council of Delhi Ors.
Delhi High Court · (1979) ILR Delhi 263 : (1979) RLR 324
New Delhi Municipal Committee Vs Lila Guha and Others
Delhi High Court · AIR 1980 Delhi 12 : (1979) 2 ILR Delhi 37