COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 9 of 17
High Courts27 Jul 1979
R.C. Jain, etc. Vs Delhi Development Authority, etc.
Delhi High Court · (1980) ILR Delhi 29
High Courts27 Jul 1979Dismissed
State of Haryana Vs J.N. Joshi and Another
Delhi High Court · (1979) ACJ 472
High Courts25 Jul 1979
Eastern Commercial Corporation Vs Behari Lal Lakshman Pershad and Others
Delhi High Court · (1980) 17 DLT 61
High Courts23 Jul 1979
Mohan Meakin Breweries Ltd. Vs The Scotch Whisky Association
Delhi High Court · (1980) 17 DLT 466
High Courts23 Jul 1979Dismissed
Dyer Meakin Breweries Ltd., Solan, Himachal Pradesh Vs The Scotch Whisky Association, Edinburgh, Scotland
Delhi High Court · AIR 1980 Delhi 125
High Courts20 Jul 1979
Krishan Murgai Vs Superintendence Company of India (P) Ltd.
Delhi High Court · AIR 1979 Delhi 232
High Courts19 Jul 1979
Shops and Commercial Workers Union Vs Management of Ayurvedic and Unani Tibbia College Board
Delhi High Court · (1979) 39 FLR 411 : (1980) LabIC 892 : (1979) RLR 455
High Courts18 Jul 1979
Sabha Chand Vs Union of India Maujiram Vs Union of India Bham Ram Vs Union of India Ram Singh Vs Union of India Baldev Singh Vs Union of India Nanhey Vs Union of India
Delhi High Court · (1980) RLR 193
High Courts11 Jul 1979
R.N. Tikka Vs Union of India
Delhi High Court · (1979) 16 DLT 198 : (1979) RLR 578
High Courts10 Jul 1979
Delhi Cloth and General Mills Co. Ltd. Vs Ganga Charan Sharma
Delhi High Court · (1980) ILR Delhi 196 : (1979) RLR 401
High Courts10 Jul 1979
Union of India Vs Punjab Colonising Company Rajit Singh Vs Union of India
Delhi High Court · (1980) 17 DLT 58
High Courts10 Jul 1979
Jijar Singh Vs Mohinder Kaur
Delhi High Court · AIR 1979 Delhi 245 : (1979) 16 DLT 146 : (1979) RLR 563
High Courts10 Jul 1979
Commissioner of Sales Tax, Delhi Administration Vs Baluja Glass Company
Delhi High Court · (1980) 46 STC 17
High Courts09 Jul 1979
Kaila Devi Vs Banarsi Das
Delhi High Court · (1979) 16 DLT 158 : (1979) RLR 553
High Courts09 Jul 1979
Delhi Transport Corporation Vs Mohinder Singh
Delhi High Court · (1979) 16 DLT 220