High Courts13 Aug 1979Dismissed
Dinesh Chandra Pande Vs Chaudhury Charan Singh and others
Delhi High Court · AIR 1980 Delhi 114
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 8 of 17
High Courts10 Aug 1979
S.B. Khanna Vs Triloknathtrehan
Delhi High Court · (1979) 2 ILR Delhi 557 : (1979) ILR Delhi 557
High Courts10 Aug 1979
Som Nath Raina Vs Kirpa Ram Bhateja
Delhi High Court · (1979) 16 DLT 327 : (1979) 2 ILR Delhi 564
High Courts09 Aug 1979
ADDL COMMISSIONER OF Income Tax DELHI-I Vs DELHI CLOTHE AND GENERAL MILLS CO. LTD.
Delhi High Court · (1983) 144 ITR 283
High Courts09 Aug 1979
Addl. Commissioner of Income Tax Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1983) 144 ITR 280
High Courts08 Aug 1979
Hem Chand Baid Vs Prem Wati Parekh
Delhi High Court · AIR 1980 Delhi 1 : (1979) 16 DLT 191
High Courts08 Aug 1979
Murari Lal and Others Vs Delhi Cloth and General Mills Co. Ltd. and Others
Delhi High Court · (1980) 18 DLT 67
High Courts07 Aug 1979
Narain Devi Vs Vinod Kumar
Delhi High Court · (1979) 16 DLT 258 : (1979) RLR 493
High Courts03 Aug 1979
Bachittar Singh Vs Inderjit Singh and Others
Delhi High Court · (1979) 16 DLT 336
High Courts02 Aug 1979
Siddho Mal and Sons Vs Income Tax Officer
Delhi High Court · (1980) 122 ITR 839
High Courts02 Aug 1979
New Bank of India Ltd. Vs Income Tax Officer
Delhi High Court · (1980) 3 TAXMAN 17
High Courts02 Aug 1979
The New Bank of India Ltd. Vs The Income Tax Officer and Others
Delhi High Court · (1980) 15 CTR 84 : (1980) ILR Delhi 427 : (1982) 136 ITR 679
High Courts01 Aug 1979
Arjan Dass Gupta and Bros. Vs Commissioner of Sales Tax, Delhi Administration
Delhi High Court · (1980) 45 STC 52
High Courts01 Aug 1979
Harparshad and Co. Ltd. Vs Sudarshan Steel Mills, Punjab National Bank
Delhi High Court · AIR 1980 Delhi 174 : (1980) 50 CompCas 709 : (1980) 17 DLT 502