High Courts15 Mar 1979
Man Singh and Others Vs State
Delhi High Court · (1979) ILR Delhi 302 : (1980) RLR 126
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 15 of 17
High Courts15 Mar 1979
Municipal Corporation of Delhi Vs Hurmohinder Singh
Delhi High Court · (1980) CriLJ 493 : (1981) RLR 411
High Courts15 Mar 1979
D.L.F. United Ltd. Vs Union of India Union of India Vs D.L.F. United Ltd.
Delhi High Court · (1979) ILR Delhi 203
High Courts12 Mar 1979Dismissed
New India Motors Pvt. Ltd. (In Liquidation) Vs Smt. S.P. Duggal and Others
Delhi High Court · (1979) 03 DEL CK 0003
High Courts09 Mar 1979
Sat Pal and Co. and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1979) ILR Delhi 712
High Courts08 Mar 1979
State Bank of India, Delhi Vs O.P. Gupta and Others
Delhi High Court · AIR 1979 Delhi 201
High Courts06 Mar 1979
Suchet Singh Vs Chander Bal
Delhi High Court · (1980) 18 DLT 104 : (1980) RLR 612
High Courts06 Mar 1979Allowed
Union of India Vs V.K. Bahri and another
Delhi High Court · AIR 1980 Delhi 265
High Courts06 Mar 1979
Atam Parkash Vs Comptr. and Audj. Gen. of India and Others
Delhi High Court · (1979) 16 DLT 276
High Courts05 Mar 1979
C.N. Sharma and Others Vs Life Insurance Corporation and Others
Delhi High Court · (1979) ILR Delhi 525
High Courts28 Feb 1979
In Re: Tanwar Finance P. Ltd. (In Liquidation) Tanwar Finance P. Ltd.
Delhi High Court · (1979) 49 CompCas 827
High Courts23 Feb 1979
Union of India Vs Ramkishan Union of India Vs Bhagwana Union of India Vs Deep Chand Suraj Bhan Vs Union of India Chattar Vs Union of India
Delhi High Court · (1980) RLR 173
High Courts23 Feb 1979
Kuldip Rastogi and Another Vs Vishva Nath Khanna
Delhi High Court · AIR 1979 Delhi 202 : (1979) 2 ILR Delhi 156
High Courts23 Feb 1979
Gomti Devi Vs Om Parkash and Another
Delhi High Court · (1979) 15 DLT 291 : (1979) RLR 217
High Courts23 Feb 1979
Raj Prakash Vs Choudhry Plastic Works and Another
Delhi High Court · (1981) ILR Delhi 939
High Courts23 Feb 1979
Shanta Sabharwal Vs Sushila Sabharwal and Others
Delhi High Court · AIR 1979 Delhi 153 : (1979) RLR 223
High Courts20 Feb 1979
The Delhi Cloth and General Mills Co. Ltd. Vs Ulfat Rai Kailash Chand and Others
Delhi High Court · (1981) 19 DLT 7(1)