High Courts22 Feb 1993
Jayanti Pd. Goel Vs Suresh Jain and Another
Delhi High Court · (1993) 50 DLT 11 : (1993) 2 RCR(Criminal) 336
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 30 of 35
High Courts22 Feb 1993
Rajbir Singh @ Raju Vs State
Delhi High Court · (1993) 51 DLT 169 : (1993) 26 DRJ 191
High Courts22 Feb 1993
Chander Pal and Others Vs State and Another
Delhi High Court · (1993) 3 Crimes 52 : (1993) 50 DLT 363 : (1993) RLR 406
High Courts22 Feb 1993
Balbir Singh and Another Vs State
Delhi High Court · (1993) 50 DLT 528 : (1993) 2 RCR(Criminal) 339
High Courts22 Feb 1993
R. David Vs Kanta Rani and Others
Delhi High Court · (1993) 50 DLT 193 : (1993) RLR 346
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Feb 1993
Ravi Kapoor Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 191 : (1993) 25 DRJ 352
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts17 Feb 1993
Gurcharan Singh @ Channi and Another Vs State
Delhi High Court · (1993) CriLJ 1622 : (1993) 2 Crimes 229 : (1993) 49 DLT 659 : (1993) 2 RCR(Criminal) 696
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts17 Feb 1993
N.K. Rastogi Vs Karori Lal
Delhi High Court · (1993) 50 DLT 401 : (1993) 2 ILR Delhi 393 : (1993) RLR 358
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Feb 1993
The Kerala State Coir Corporation Ltd. Vs Delhi Intercontinental (Hotels) (P) Ltd.
Delhi High Court · (1993) 51 DLT 676 : (1993) 27 DRJ 62 : (1993) RLR 410
High Courts17 Feb 1993
S.R. Bose Vs S. Gurbax Singh Ors.
Delhi High Court · (1993) 50 DLT 17 : (1993) RLR 351
Delhi Rent Control Act, 1958 — Section 14(1), 14C
High Courts17 Feb 1993
Mohd. Lais Vs State
Delhi High Court · (1993) 2 Crimes 542 : (1993) 49 DLT 689 : (1993) 25 DRJ 377
High Courts16 Feb 1993
Karamtullah and Others Vs Delhi Development Authority
Delhi High Court · (1993) 25 DRJ 556 : (1993) RLR 268
Specific Relief Act, 1963 — Section 38
High Courts16 Feb 1993
Delhi Printing and Publishing Co. (P.) Ltd. Vs Municipal Corporation of Delhi and another
Delhi High Court · AIR 1993 Delhi 320 : (1993) 49 DLT 722
High Courts16 Feb 1993
Prem Singh Vs The Administrator of the National Capital Territory of Delhi
Delhi High Court · (1993) 3 Crimes 180 : (1993) 50 DLT 173 : (2003) 25 DRJ 451
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1), 8
High Courts15 Feb 1993
Canara Bank Vs Ashok Kumar Pruth and Others
Delhi High Court · (1993) 25 DRJ 379
High Courts12 Feb 1993
Bal Kishan @ Babu Alam Vs State
Delhi High Court · (1993) 49 DLT 673 : (1993) 2 RCR(Criminal) 113
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts12 Feb 1993
Odebrecht Perfuracoes Ltd. and Another Vs State and Another
Delhi High Court · (1993) 50 DLT 353
High Courts12 Feb 1993
Prem Kumar Vs Ved Parkash and Others
Delhi High Court · (1993) 49 DLT 695
Civil Procedure Code, 1908 (CPC) — Section 100