High Courts11 Feb 1993
Narinder Kumar Vs Vishnu Kumar Nayyar
Delhi High Court · (1993) 49 DLT 684 : (1993) RLR 247
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 31 of 35
High Courts11 Feb 1993Allowed
Rajender Kishore Aggarwal Vs Pawan Kumar Bansal
Delhi High Court · AIR 1994 Delhi 4 : (1993) 50 DLT 518 : (1993) 25 DRJ 369 : (1993) RLR 217
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 25B(8)
High Courts11 Feb 1993
Ram Khilari Vs K.S. Gupta and Others
Delhi High Court · (1993) 49 DLT 724 : (1993) 26 DRJ 23 : (1993) RLR 258
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(2)
High Courts11 Feb 1993
Narender Kumar Vs Vishnu Kr. Nayyar
Delhi High Court · AIR 1994 Delhi 209 : (1993) 26 DRJ 422
High Courts10 Feb 1993
Nirmala Devi Vs Jagdish Kumar
Delhi High Court · (1993) 25 DRJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Feb 1993
M.L. Aggarwal Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1993) 49 DLT 735
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts09 Feb 1993
Nichimen Corporation Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 218 : (1993) 26 DRJ 64
Foreign Exchange Regulation Act, 1973 — Section 50
High Courts09 Feb 1993
Mohd. Yousuf @ Ashif Khan Vs Union of India and Others
Delhi High Court · (1993) 49 DLT 732 : (1993) 2 RCR(Criminal) 377
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Feb 1993
S.K. Mehta Vs State and Another
Delhi High Court · (1993) 1 Crimes 958 : (1993) 51 DLT 662 : (1993) 27 DRJ 53 : (1993) 2 RCR(Criminal) 344
High Courts08 Feb 1993
Fibre Hand (Sales) Pvt. Ltd. Vs Chand Rani
Delhi High Court · AIR 1993 Delhi 201 : (1993) 50 DLT 68 : (1993) 25 DRJ 382 : (1993) 2 ILR Delhi 84 : (1993) RLR 228
Delhi Rent Control Act, 1958 — Section 14(1), 14D
High Courts08 Feb 1993
Manohar Lal Vs Pushpawati Jain Ramesh and Another Vs Pushpawati Jain Birbal Vs Pushpawati Jain Pushpawati Jain Vs Banarsi Dass Pushpawati Jain Vs Chander Bhan
Delhi High Court · (1993) 49 DLT 653 : (1993) 26 DRJ 33 : (1993) 2 ILR Delhi 47
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts08 Feb 1993
Mool Chand Vs State
Delhi High Court · (1993) 3 Crimes 224 : (1993) 49 DLT 649
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts08 Feb 1993
Vidya Wati Vs Hans Raj
Delhi High Court · (1993) 50 DLT 625 : (1993) 2 ILR Delhi 57
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12Contract Act, 1872 — Section 27Delhi Rent Control Act, 1958 — Section 50
High Courts08 Feb 1993
S.K. Baharal and Others Vs The Administrator of Delhi and Another
Delhi High Court · (1993) 27 DRJ 58 : (1993) 2 ILR Delhi 102
Constitution of India, 1950 — Article 235Punjab High Court Rules and Orders — Rule 1, 2, 6
High Courts08 Feb 1993
S. Amrik Singh Vs State and Another
Delhi High Court · (1993) 50 DLT 36 : (1993) 26 DRJ 30 : (1993) 2 RCR(Criminal) 397 : (1993) RLR 172
High Courts08 Feb 1993
Virender Singh and Others Vs State
Delhi High Court · (1993) CriLJ 1627 : (1993) 1 Crimes 1077 : (1993) 49 DLT 692 : (1993) 26 DRJ 20 : (1993) RLR 168
High Courts08 Feb 1993
Union of India Vs Free India Dry Accumulators Ltd.
Delhi High Court · (1993) 1 ARBLR 418 : (1993) 50 DLT 375 : (1993) 25 DRJ 354 : (1993) RLR 260
High Courts08 Feb 1993
Smt. Vidya Wati (deceased) through her L.Rs. Vs Hans Raj (deceased) through his L.Rs.
Delhi High Court · AIR 1993 Delhi 187 : (1993) 49 DLT 585 : (1993) RLR 273
High Courts05 Feb 1993
Kidarsons Industries Pvt. Ltd. Vs Hansa Industries P. Ltd. and others
Delhi High Court · (1998) 91 CompCas 451 : (1993) 26 DRJ 43 : (1993) ILR Delhi 109(2)