High Courts23 Nov 1993
Har Kishan Lal and Others Vs Jain Textiles Traders
Delhi High Court · (1993) 4 AD 977 : (1994) 53 DLT 80 : (1994) RLR 88
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 3 of 35
High Courts22 Nov 1993
Roop Lal Vs Edmond International
Delhi High Court · (1993) 4 AD 1031 : (1994) 28 DRJ 328
High Courts19 Nov 1993
Modern Construction Co. Vs Union of India and Others
Delhi High Court · (1994) 28 DRJ 296
High Courts19 Nov 1993
Sandeep Kalson Vs State
Delhi High Court · (1993) 4 AD 847 : (1993) 52 DLT 586 : (1994) 28 DRJ 67 : (1994) 2 ILR Delhi 82 : (1994) 1 RCR(Criminal) 596 : (1994) RLR 95
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73
High Courts17 Nov 1993
S.M. Rai and Co. and Others Vs New India Assurance Company and Others
Delhi High Court · (1994) 1 ACC 368
High Courts17 Nov 1993
Onkar Chand Prashar Vs State
Delhi High Court · (1993) 4 AD 872 : (1994) 53 DLT 240 : (1994) 28 DRJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1947 — Section 6(1)
High Courts17 Nov 1993
PUROLAtor OF INDIA LTD. Vs DEPUTY COMMISSIONER OF INCOME TAX.
Delhi High Court · (1994) 50 TTJ 118
High Courts16 Nov 1993
Surinder Kaur Vs Life Insurance Corporation of India
Delhi High Court · (1993) 4 AD 809 : (1994) 54 DLT 179 : (1994) 28 DRJ 245
Insurance Corporation Act, 1938 — Section 45
High Courts12 Nov 1993
Het Ram Gauri Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1993) 4 AD 941 : (1994) 53 DLT 18 : (1994) 28 DRJ 125 : (1994) 68 FLR 627 : (1994) 2 ILR Delhi 10 : (1994) LabIC 139 : (1994) 1 LLJ 1234
Fundamental Rules — Rule 56
High Courts12 Nov 1993
Sudhir Kumar Dhingra Vs Union of India and Others
Delhi High Court · (1993) 4 AD 829 : (1994) 28 DRJ 101
Constitution of India, 1950 — Article 14, 22[5)
High Courts12 Nov 1993
Punjab and Sind Bank Vs Manjit Singh and Another
Delhi High Court · (1993) 4 AD 753 : (1993) 27 DRJ 612
Limitation Act, 1963 — Section 5
High Courts11 Nov 1993
Food Corporation of India Vs Amar Flour Mills
Delhi High Court · (1993) RLR 655
High Courts11 Nov 1993
Dharam Dir and Others Vs Ancha Devi
Delhi High Court · (1994) 1 AD 601 : (1994) 53 DLT 191 : (1994) RLR 31
High Courts11 Nov 1993
Karan Industries and Others Vs D.C.M. Limited and Others
Delhi High Court · (1993) 4 AD 637 : (1994) 53 DLT 284 : (1993) 27 DRJ 528
High Courts11 Nov 1993
Vipin Babbar Vs Saroj Satija
Delhi High Court · (1994) 53 DLT 101
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts10 Nov 1993
Ashok Kohli Vs Neelam Kohli
Delhi High Court · (1994) 53 DLT 290 : (1994) 1 DMC 28 : (1993) 105 PLR 50
Hindu Marriage Act, 1955 — Section 13B
High Courts10 Nov 1993
Pure Pharma (P) Ltd. Vs Union of India and others
Delhi High Court · (1993) 11 DEL CK 0021
High Courts10 Nov 1993
Eupharma Laboratories Vs Union of India and others
Delhi High Court · (1993) 11 DEL CK 0020