High Courts02 Nov 1993
Mohan Kumar Vs Narendra Products
Delhi High Court · (1993) 4 AD 585 : (1993) 27 DRJ 553
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 5 of 35
High Courts02 Nov 1993
Harwinder Singh Vs Union of India and Others
Delhi High Court · (1993) 4 AD 578 : (1994) 54 DLT 723
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts02 Nov 1993
Sudershan Kumar and Another Vs Hindu Undivided Family Inder Sain Jain and Others
Delhi High Court · (1993) 4 AD 749 : (1993) 27 DRJ 632
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts01 Nov 1993
Burhanuddin Tahevali Bilaspurwala Vs Union of India and Others
Delhi High Court · (1993) 52 DLT 341 : (1994) 1 ILR Delhi 447 : (1994) 1 RCR(Criminal) 521
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts01 Nov 1993
Maheshwari Proteins Ltd. and Others Vs State-Delhi Administration and Another
Delhi High Court · (1993) 4 AD 912 : (1994) 1 BC 80 : (1994) 2 CivCC 654 : (1994) 29 DRJ 379 : (1994) 3 RCR(Criminal) 234
Negotiable Instruments Act, 1881 (NI) — Section 142
High Courts01 Nov 1993
Jaspal Singh and Others Vs The State (Delhi Administration)
Delhi High Court · (1993) 52 DLT 461 : (1993) 27 DRJ 621 : (1994) 2 ILR Delhi 50 : (1994) 1 RCR(Criminal) 598
High Courts01 Nov 1993
Anant Raj Agencies Pvt. Ltd. Vs Delhi Development Authority and others
Delhi High Court · (1993) 4 AD 437 : (1994) 1 ARBLR 89 : (1993) 52 DLT 295
High Courts29 Oct 1993
Sushil Kumar Vs Union of India and Others
Delhi High Court · (1993) 4 AD 545 : (1994) 28 DRJ 93
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts29 Oct 1993
Goa Antibiotics and Pharmaceuticals, Ajanta Pharma Ltd. and Shri B.V.K. Ahluwalia Vs Union of India and others
Delhi High Court · (1993) 10 DEL CK 0028
High Courts29 Oct 1993
D.K. Puri Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 4 AD 737 : (1994) 1 Crimes 986 : (1994) ILR Delhi 460 : (1994) RLR 29
Electricity Act, 1910 — Section 44
High Courts28 Oct 1993
Arun K. Saraf and Another Vs Lt. Governor of Delhi
Delhi High Court · (1993) 4 AD 422 : (1993) 52 DLT 307 : (1994) 28 DRJ 400 : (1994) RLR 25
High Courts28 Oct 1993
Inder Pal Singh Vs State
Delhi High Court · (1993) 52 DLT 585
Constitution of India, 1950 — Article 21
High Courts28 Oct 1993
Commissioner of Income Tax Vs S. Avtar Singh Sandhu
Delhi High Court · (1995) 124 CTR 15 : (1994) 210 ITR 1038 : (1994) 73 TAXMAN 151
High Courts28 Oct 1993
Sudhir Bros. Vs Delhi Development Authority and another
Delhi High Court · (1994) 1 ARBLR 97 : (1993) 52 DLT 331
High Courts27 Oct 1993
Charanjit Kochhar Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (1993) 4 AD 441 : (1994) 1 ARBLR 100 : (1993) 52 DLT 327
High Courts27 Oct 1993
Prem Industries and Another Vs State Bank of India and Others
Delhi High Court · (1994) 1 BC 448 : (1993) 52 DLT 284
High Courts27 Oct 1993
Unitron Ltd. Vs Unicorp Industries Ltd.
Delhi High Court · (1997) 89 CompCas 736
High Courts27 Oct 1993
Mayar Traders Ltd. Vs Akhil Services Ltd.
Delhi High Court · (1993) 10 DEL CK 0013
High Courts26 Oct 1993
Lila Devi and Others Vs Raj Kumari and Others
Delhi High Court · (1994) 53 DLT 33