High Courts08 Oct 1993
Heera Lal Vs State
Delhi High Court · (1994) 3 Crimes 10 : (1993) 52 DLT 231
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 7 of 35
High Courts08 Oct 1993
Thakur Dass Vs Parbati Devi
Delhi High Court · (1993) 4 AD 385 : (1993) 52 DLT 212
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts08 Oct 1993
Mohammed Inam Qadir Matiur Rehman Matin and Another Vs Jamia Millia Islamia and Others
Delhi High Court · (1993) 4 AD 367 : (1994) 28 DRJ 91
High Courts08 Oct 1993
Veena Kohli Vs Family Planning Association of India and Another
Delhi High Court · (1993) 4 AD 552 : (1993) 52 DLT 581
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Oct 1993
Ram Avtar Vs State
Delhi High Court · (1993) 4 AD 289 : (1994) CriLJ 323 : (1993) 52 DLT 508 : (1994) 1 ILR Delhi 504 : (1994) 1 RCR(Criminal) 412
High Courts07 Oct 1993
Jagdish Kumar Sharma Vs Delhi Transport Corporation and Others
Delhi High Court · (1993) 52 DLT 452
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Oct 1993
Prakash Bhatia Vs Subhash Chander Suri and Others
Delhi High Court · (1993) 52 DLT 442
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Oct 1993
Umesh Bhatia Vs Union of India and Others
Delhi High Court · (1994) CriLJ 1234 : (1994) 2 Crimes 381 : (1993) 27 DRJ 510 : (1994) 1 ILR Delhi 517
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)
High Courts07 Oct 1993
Kulvinder Singh Sethi Vs Punjab and Sindh Bank
Delhi High Court · (1993) 27 DRJ 439
High Courts07 Oct 1993
N.S. Kapur and Others Vs The University of Delhi and Others
Delhi High Court · (1993) 27 DRJ 647 : (1995) ILR Delhi 509
Delhi University Act, 1922 — Section 30
High Courts06 Oct 1993
J.N. Constructions Vs New Delhi Municipal Committee and Another
Delhi High Court · (1994) 1 ARBLR 197 : (1993) 52 DLT 529
High Courts06 Oct 1993
Naresh Kumar Gupta Vs Nav Bharat Times Co-operative Group Housing Society Ltd.
Delhi High Court · (1994) 53 DLT 642 : (1994) 28 DRJ 56
High Courts06 Oct 1993
Uttam Wires and Machines Pvt. Ltd. Vs State of Rajasthan
Delhi High Court · (1994) 1 ARBLR 98 : (1993) 52 DLT 383
High Courts05 Oct 1993
Hansalaya Properties Vs Dalmia Cement (Bharat) Ltd. and Another
Delhi High Court · (1993) 4 AD 217 : (1993) 52 DLT 149 : (1993) 105 PLR 5
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Punjab Municipal Act, 1911 — Section 195A
High Courts05 Oct 1993
Mohan Singh Kashyap Vs Sohan Singh and Another
Delhi High Court · (1993) 4 AD 166 : (1993) 52 DLT 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Oct 1993
V. Gupta Vs L.M.P. Precision Engineering Co. Pvt. Ltd.
Delhi High Court · (1993) 4 AD 160 : (1993) 52 DLT 402 : (1993) 27 DRJ 642
Limitation Act, 1963 — Section 18
High Courts04 Oct 1993
Tube Fabrico (I.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1994) 210 ITR 1035
High Courts04 Oct 1993
Tube Fabrico (I) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1994) 73 TAXMAN 198
Income Tax Act, 1961 — Section 132(1), 256(1), 256(2), 271(1)(c)
High Courts01 Oct 1993
Surinder Kumar Vs Union of India and Another Surinder Kumar and Brothers Vs Union of India and Another
Delhi High Court · (1993) 4 AD 405 : (1994) 1 ARBLR 45 : (1993) 52 DLT 380
High Courts01 Oct 1993
Sushil Kanta Chakravarty Vs State and Others
Delhi High Court · (1993) 52 DLT 91