High Courts20 Sept 1993
Kali Charan Sharma and Others Vs The New Okhla Industrial Development Authority and Another
Delhi High Court · (1993) 4 AD 1041 : (1994) 2 ARBLR 380 : (1994) 28 DRJ 70
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 9 of 35
High Courts20 Sept 1993
Ashrafi Devi Vs Devi Singh
Delhi High Court · (1993) 105 PLR 15 : (1993) RLR 572
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Sept 1993
State Vs Mahinder Singh
Delhi High Court · (1994) CriLJ 841 : (1993) 52 DLT 318 : (1994) ILR Delhi 299
High Courts17 Sept 1993
Chandan Singh Vs Yashvinder Chauhan
Delhi High Court · (1993) 4 AD 222 : (1993) 52 DLT 474 : (1994) 1 RCR(Criminal) 458
High Courts17 Sept 1993
M. Soni and Company Vs Chowdhari and Company
Delhi High Court · (1993) 4 AD 37 : (1993) 27 DRJ 493
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Sept 1993
Jayshree Ravi and Another Vs University of Delhi and Another
Delhi High Court · (1993) 3 AD 889 : AIR 1993 Delhi 171 : (1994) 53 DLT 801
High Courts17 Sept 1993
Neelam Mahajan Singh Vs Commissioner of Police and Others
Delhi High Court · (1993) 4 AD 9 : (1994) 2 Crimes 75 : (1994) 53 DLT 389 : (1993) 27 DRJ 357 : (1994) 1 ILR Delhi 181 : (1994) 108 PLR 39
High Courts17 Sept 1993
Ishwar Singh Vs State (Delhi) Administration
Delhi High Court · (1993) 4 AD 1 : (1993) 3 Crimes 699 : (1993) 27 DRJ 351
High Courts16 Sept 1993
Veena Gupta Vs University of Delhi
Delhi High Court · AIR 1994 Delhi 108 : (1993) 27 DRJ 249 : (1994) 2 UPLBEC 1136
High Courts16 Sept 1993
The United Commercial Bank Vs Bhim Sain Makhija and Another
Delhi High Court · AIR 1994 Delhi 182 : (1993) 27 DRJ 495 : (1993) 105 PLR 8
Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 4
High Courts15 Sept 1993
Sanjiv Gambhir Vs Delhi Development Authority
Delhi High Court · (1994) 28 DRJ 62
High Courts15 Sept 1993
Kataria Construction Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 27 DRJ 500
High Courts15 Sept 1993
Faqir Chand Raghunath Dass Vs Commissioner of Income Tax
Delhi High Court · (1994) 118 CTR 493 : (1994) 206 ITR 696
High Courts14 Sept 1993
Jasbir Kaur and Others Vs S. Sampuran Singh and Others
Delhi High Court · (1993) ACJ 1196 : (1994) 53 DLT 134 : (1999) 27 DRJ 502 : (1994) 1 ILR Delhi 311
Motor Vehicles Act, 1939 — Section 110A
High Courts14 Sept 1993
Kishore Lal Shankar Vs S. Qureshi and Others
Delhi High Court · (1993) ACJ 1231 : (1993) 105 PLR 79
Motor Vehicles Act, 1939 — Section 110CC, 95(2)
High Courts14 Sept 1993
R.K. and Co. Vs Delhi Development Authority
Delhi High Court · (1993) 3 AD 1103 : (1993) 27 DRJ 413
High Courts14 Sept 1993
S. Gurmukh Singh Vs Gopi Ram and Another
Delhi High Court · (1994) 1 ACC 403 : (1994) ACJ 1142 : (1993) 105 PLR 84 : (1993) RLR 588
Motor Vehicles Act, 1988 — Section 110
High Courts14 Sept 1993
Narender Pal Singh Vs Union of India and Others
Delhi High Court · (1993) 4 AD 301 : (1993) 52 DLT 269 : (1994) 1 RCR(Criminal) 636
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts14 Sept 1993
Gulab Chand Dhot Vs P.N. Aggarwal P.N. Aggarwal Vs Gulab Chand Dhot
Delhi High Court · (1994) 1 ACC 325
High Courts13 Sept 1993
Municipal Corporation of Delhi Vs Nand Rani
Delhi High Court · (1994) 1 ACC 388 : (1994) ACJ 321 : (1993) 105 PLR 81
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110A