High Courts13 Sept 1993Dismissed
Delhi Admn. and Another Vs Dayawanti and Others
Delhi High Court · (1994) 1 ACC 237 : (1994) 107 PLR 39
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 10 of 35
High Courts13 Sept 1993
Delhi Transport Corporation Vs Leelawanti and Others
Delhi High Court · (1995) 1 ACC 330 : (1994) ACJ 136
High Courts13 Sept 1993
Delhi Transport Corporation Vs Ved Wati and Others
Delhi High Court · (1993) 2 ACC 577 : (1993) ACJ 1249 : (1993) 3 AD 817 : (1993) 52 DLT 1 : (1993) 27 DRJ 279
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Sept 1993
Kirpal Singh Khurana Vs Union of India and Others
Delhi High Court · (1993) 3 AD 953 : (1993) 2 ARBLR 498 : (1993) 52 DLT 134
High Courts13 Sept 1993
Ajit Prasad Jain Vs Amar Chemicals and another
Delhi High Court · (1993) 09 DEL CK 0024
High Courts13 Sept 1993
Bhagwana Vs Union of India
Delhi High Court · (1994) 54 DLT 87 : (1993) 27 DRJ 322
Delhi Development Act, 1957 — Section 15
High Courts10 Sept 1993
Daulat Singh Chadha Vs Rajender Kumar and Others
Delhi High Court · (1994) 53 DLT 437 : (1993) 27 DRJ 259 : (1993) RLR 591
Delhi Rent Control Act, 1958 — Section 17Delhi Rent Control Rules, 1959 — Rule 22
High Courts10 Sept 1993
Khazano Devi Vs Moti Lal and Others
Delhi High Court · (1994) 1 ACC 197 : (1994) ACJ 485 : (1994) 53 DLT 102
High Courts10 Sept 1993
Jayanti Prasad Goel Vs Sumitra Jain and Others
Delhi High Court · (1993) 3 AD 1001 : (1993) 52 DLT 298 : (1994) 28 DRJ 42 : (1994) 1 ILR Delhi 317 : (1994) 1 RCR(Criminal) 297
High Courts10 Sept 1993
State Bank of India Vs P.K. Sethi and Others
Delhi High Court · (1994) 2 AD 129 : (1994) 54 DLT 659 : (1994) 107 PLR 46
High Courts10 Sept 1993
Parent Forum for Meaningful Education and Others Vs Central Board of Secondary Education and Others
Delhi High Court · (1993) 4 AD 73 : AIR 1994 Delhi 44 : (1993) 52 DLT 445 : (1993) 27 DRJ 475
High Courts09 Sept 1993
Jai Singh and Others Vs Corporal S.R.Vohra and Others Union of India Vs Jai Singh and Others
Delhi High Court · (1994) 1 ACC 395 : (1993) ACJ 1216 : (1993) 27 DRJ 436 : (1993) 105 PLR 77
Motor Vehicles Act, 1939 — Section 110A
High Courts09 Sept 1993
Commissioner of Income Tax Vs N.K. Jain
Delhi High Court · (1994) 119 CTR 465 : (1994) 206 ITR 692 : (1994) 77 TAXMAN 13
High Courts08 Sept 1993
Halima Khatoon and Others Vs N.D.M.C. and Others
Delhi High Court · (1994) ACJ 95 : (1994) 108 PLR 67
Motor Vehicles Act, 1939 — Section 110A
High Courts08 Sept 1993
Arham Engineers Pvt. Ltd. Vs Cepham Organics Ltd.
Delhi High Court · (1993) 27 DRJ 257
High Courts08 Sept 1993
Sahib Singh Vs Inderjit Singh and Others
Delhi High Court · (1993) 3 AD 994 : (1994) 53 DLT 525 : (1993) 27 DRJ 171
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Sept 1993
State Bank of India and Others Vs R.P. Khurana
Delhi High Court · (1993) 52 DLT 98 : (1994) 1 LLJ 605
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts08 Sept 1993
Kashmir Vanaspati (P) Ltd. Vs Union of India
Delhi High Court · (1993) 27 DRJ 167
High Courts07 Sept 1993
Shanti Vs Chatter Singh
Delhi High Court · (1993) 3 AD 1097 : (1994) 53 DLT 71 : (1994) 2 DMC 498 : (1993) 27 DRJ 303
High Courts07 Sept 1993
Kulbir Singh Vs State and Others
Delhi High Court · (1993) 3 AD 773 : (1993) 52 DLT 57 : (1993) 27 DRJ 267 : (1994) 1 ILR Delhi 328
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 15Succession Act, 1925 — Section 281