High Courts07 Sept 1993
J.N. Constructions Vs New Delhi Municipal Committee and Another
Delhi High Court · (1993) 3 AD 1121 : (1993) 27 DRJ 174
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 11 of 35
High Courts07 Sept 1993
Manav Ratan and Bajrang Singh Vs Delhi Administration and Others
Delhi High Court · (1993) 52 DLT 455 : (1993) 27 DRJ 162
High Courts06 Sept 1993
Pappa Vs State
Delhi High Court · (1994) 28 DRJ 179 : (1994) 1 RCR(Criminal) 114
Constitution of India, 1950 — Article 20, 23, 24Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts06 Sept 1993
Krishan Kumar Shyam Lal-Bansal Vs Union of India and Another
Delhi High Court · (1993) 52 DLT 305 : (1993) 105 PLR 53
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 300Limitation Act, 1963 — Section 5
High Courts06 Sept 1993
C.S. Clarke Vs George W. Mayor
Delhi High Court · (1993) 52 DLT 590
Delhi School Education Act, 1973 — Section 25
High Courts03 Sept 1993
Jagpreet Singh Vs Union of India and Others
Delhi High Court · (1993) 3 AD 965 : (1993) 52 DLT 217
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108
High Courts03 Sept 1993
Surinder Kumar and Bros. Vs Union of India
Delhi High Court · (1993) 3 AD 858 : (1994) 1 ARBLR 16 : (1993) 52 DLT 11 : (1993) 27 DRJ 328 : (1993) 105 PLR 59
High Courts03 Sept 1993
V.K. Shukla and Others Vs Union of India and Others
Delhi High Court · (1993) 3 AD 1073 : (1993) 27 DRJ 307
High Courts03 Sept 1993
Vikram Roller Flour Mills Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1994) 53 DLT 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Sept 1993
Purboshree Mahila Samiti Vs Union of India
Delhi High Court · (1993) 27 DRJ 380 : (1993) RLR 577
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 5
High Courts02 Sept 1993
Hardayal Singh Vs K.V. Batra
Delhi High Court · (1993) 3 AD 782 : (1993) 51 DLT 683 : (1993) 27 DRJ 188
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Sept 1993
Anil Associates Vs Delhi Development Authority
Delhi High Court · (1993) RLR 554
High Courts02 Sept 1993
M.A.A. Abu Ghunima Nazer Zohir El Yazgi Vs Union of India and Another
Delhi High Court · (1993) 3 AD 841 : (1993) 51 DLT 679 : (1994) 28 DRJ 64
High Courts02 Sept 1993
Sahara Deposits and Investments (1) Ltd. Vs Majidan and Others
Delhi High Court · (1993) 3 AD 1088 : (1993) 27 DRJ 398
Civil Procedure Code, 1908 (CPC) — Section 129Companies (Court) Rules, 1959 — Rule 6
High Courts01 Sept 1993
Ravilakhina and Others Vs Himmat Ram and Others
Delhi High Court · (1994) 28 DRJ 195
High Courts01 Sept 1993
B.N. Chaudhary Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 3 AD 863 : (1993) 52 DLT 76 : (1993) 27 DRJ 505
Constitution of India, 1950 — Article 226
High Courts01 Sept 1993
Sanjeev Vs Administrator of Delhi and Others
Delhi High Court · (1993) 27 DRJ 469
Delhi Development Act, 1957 — Section 8
High Courts01 Sept 1993
State Bank of India Vs G.G. Foam and Others
Delhi High Court · (1993) 3 AD 962 : (1993) 52 DLT 137
High Courts30 Aug 1993
Hans Raj Vs The Administrator National Capital Territory of Delhi and Others
Delhi High Court · (1993) 3 AD 846 : (1993) 52 DLT 27 : (1993) 27 DRJ 184 : (1994) 1 RCR(Criminal) 182