High Courts30 Aug 1993
Lamba Brothers Pvt. Ltd. Vs Lamba Brothers
Delhi High Court · AIR 1993 Delhi 347 : (1993) 2 ARBLR 509 : (1994) 28 DRJ 168
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 12 of 35
High Courts27 Aug 1993
Nanik R. Pahilajani Vs Delhi Development Authority
Delhi High Court · (1993) RLR 628
Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Regulation 5
High Courts27 Aug 1993
Commissioner of Income Tax Vs Sophia Finance Ltd.
Delhi High Court · (1994) 1 BC 499 : (1993) 113 CTR 472 : (1993) 27 DRJ 385 : (1994) ILR Delhi 212 : (1994) 205 ITR 98 : (1993) 70 TAXMAN 69
High Courts27 Aug 1993
Maharishi Dayanand Co-operative Group Housing Society Ltd. Vs Union of India and Others
Delhi High Court · (1993) 3 AD 788 : (1993) 51 DLT 554 : (1993) 27 DRJ 223 : (1994) 1 ILR Delhi 225
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1)
High Courts27 Aug 1993
Har Lal Vs Gaon Sabha
Delhi High Court · (1994) 53 DLT 26
Delhi Land Reforms Act, 1954 — Section 7Land Acquisition Act, 1894 — Section 30
High Courts26 Aug 1993Allowed
V. Chandrasekharan Vs Vasantha and Another
Delhi High Court · (1994) 1 DMC 247 : (1994) 1 RCR(Criminal) 224
Criminal Procedure Code, 1973 (CrPC) — Section 406, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406
High Courts26 Aug 1993
Harbanslal Kapur Vs Mohinder Kumar
Delhi High Court · (1993) RLR 545
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts26 Aug 1993
Rajbir Singh Vs S.K.S. Yadav, Commissioner Workmen''s Compensation
Delhi High Court · (1996) ACJ 239 : (1995) 71 FLR 358 : (1996) 1 LLJ 91
High Courts26 Aug 1993
Ashish Bhateja Vs Indian Institute of Technology and Others
Delhi High Court · (1993) 3 AD 689 : AIR 1993 Delhi 354 : (1993) 27 DRJ 168
High Courts26 Aug 1993
Municipal Corporation Delhi Vs Bhupinder Kumar and Others
Delhi High Court · (1994) 53 DLT 75
Limitation Act, 1963 — Section 5
High Courts25 Aug 1993
R.S. Amarnath Mehra and Co. Vs Union of India and Others
Delhi High Court · (1993) 51 DLT 455 : (1993) 27 DRJ 1
High Courts25 Aug 1993
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1995) 211 ITR 420 : (1994) 73 TAXMAN 201
High Courts25 Aug 1993
Ashok Kumar Behal and another Vs Union of India and others
Delhi High Court · AIR 1994 Delhi 149 : (1993) 27 DRJ 82
High Courts25 Aug 1993
Duggal and Co. Vs Commissioner, Income Tax
Delhi High Court · (1994) 122 CTR 171 : (1994) RLR 457
Income Tax Act, 1961 — Section 263
High Courts25 Aug 1993
The Bharat Co-operative Group Housing Society Ltd. Vs B.L. Gupta Construction (P) Ltd. and Others
Delhi High Court · (1993) 27 DRJ 180
High Courts25 Aug 1993
Sushil Kanta Chakravarty Vs State and Others
Delhi High Court · (1993) 3 AD 870 : (1993) 3 Crimes 631 : (1994) ILR Delhi 337 : (1994) 1 RCR(Criminal) 396
High Courts24 Aug 1993
Navneet Rai Vs Narinder Kaur
Delhi High Court · (1993) 3 AD 883 : (1993) 52 DLT 83 : (1993) 27 DRJ 219
Delhi Rent Control Act, 1958 — Section 14D
High Courts24 Aug 1993
Kiranjit Singh Vs Madan Lal Khanna
Delhi High Court · (1993) 3 AD 557 : (1994) 53 DLT 86 : (1993) 27 DRJ 253
High Courts23 Aug 1993
State Bank of India Vs Damyanti Rani Chadha and Others
Delhi High Court · (1994) 53 DLT 444 : (1994) RLR 112
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts20 Aug 1993Disposed Off
Anil Chadha Vs Shakuntala Rani
Delhi High Court · (1993) 08 DEL CK 0058
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)(a), 21, 25