High Courts12 Aug 1993
Delhi Khadi and Village Industries Board Vs Pragati Sansthan and Others
Delhi High Court · (1993) 3 AD 505 : (1993) 27 DRJ 264
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 14 of 35
High Courts10 Aug 1993
Manohar Singh and Sons Vs Navketan Co-op. Group Housing Society Ltd.
Delhi High Court · (1993) RLR 549
High Courts10 Aug 1993
Ranutrol Limited Vs All India Engineering and General Mazdoor Union and Others
Delhi High Court · (1993) 3 AD 528 : (1994) 53 DLT 138 : (1995) 1 LLJ 408
High Courts06 Aug 1993
Hussain Erumban Vs Union of India and Others
Delhi High Court · (1993) 3 AD 683 : (1993) 27 DRJ 377
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts06 Aug 1993
Industrial Finance Corporation of India and Another Vs Shama Forge Co. Ltd. and Another B.K. Khanna and Co. (P) Ltd. and Others Vs Industrial Finance Corporation and Others Union Bank of India Vs Shama Forge Co. Ltd. and Another
Delhi High Court · (1993) 3 AD 461 : (1993) 51 DLT 381 : (1993) 27 DRJ 199
High Courts06 Aug 1993
Dr. (Mrs.) Sudha Nangia and etc. Vs Ibrahim etc
Delhi High Court · (1994) 1 ACC 361 : (1993) ACJ 1290 : AIR 1993 Delhi 361
High Courts06 Aug 1993
Swaran Kumari Vs Santonh Sandhu and Others
Delhi High Court · (1993) 3 AD 439 : (1993) 52 DLT 140 : (1993) 27 DRJ 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
High Courts05 Aug 1993
Vinod Industries Pvt. Ltd. Vs Suraj Kumari and Another
Delhi High Court · (1993) 51 DLT 360 : (1993) RLR 495
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts05 Aug 1993
Ravi Kumar Nigam Vs State
Delhi High Court · (1993) 51 DLT 370 : (1993) RLR 567
High Courts05 Aug 1993
Liaq Mohammad Vs Delhi Development Authority and Others
Delhi High Court · (1993) RLR 557
Administration of Evacuee Property Act, 1950 — Section 46Limitation Act, 1963 — Article 142
High Courts05 Aug 1993
Mohinder Singh and Others Vs O.P. Khatri and Others
Delhi High Court · (1993) 27 DRJ 424 : (1994) 1 ILR Delhi 347 : (1994) 1 LLJ 888
Constitution of India, 1950 — Article 12
High Courts05 Aug 1993
Mohammed Salim Khatri Vs Union of India and Others
Delhi High Court · (1993) 3 AD 541 : (1994) CriLJ 1432 : (1993) 3 Crimes 867 : (1993) 52 DLT 114 : (1993) 27 DRJ 372
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts04 Aug 1993
Nanak Chand Vs Sobha Singh
Delhi High Court · (1993) 51 DLT 366
Punjab Tenancy Act, 1887 — Section 4(1)
High Courts04 Aug 1993
Commissioner of Income Tax Vs Mechanical Movements (P) Ltd.
Delhi High Court · (1993) 08 DEL CK 0020
High Courts03 Aug 1993
Khairul Nissan Vs Tufail Ahmed
Delhi High Court · (1993) 27 DRJ 277
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts30 Jul 1993
Ranjit Singh Vs State (Central Bureau of Investigation)
Delhi High Court · (1993) 51 DLT 497 : (1994) 1 ILR Delhi 1
High Courts30 Jul 1993
Ramanand Vs Union of India and Others
Delhi High Court · AIR 1994 Delhi 29 : (1993) 26 DRJ 594 : (1994) 1 ILR Delhi 423
Delhi Development Act, 1957 — Section 21Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 2, 4, 6
High Courts30 Jul 1993
Dharam Pal Vs Union of India and Others
Delhi High Court · (1993) 3 AD 425 : (1993) 27 DRJ 128
High Courts30 Jul 1993
Ram Ganga Fertilizers Ltd. etc. Vs Union of India and Others
Delhi High Court · (1993) 3 AD 333 : (1993) 27 DRJ 55 : (1993) RLR 541