High Courts30 Jul 1993
Modern Trading Co. (Delhi) Pvt. Ltd. Vs Chand Industries
Delhi High Court · (1993) 07 DEL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 7, 151
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 15 of 35
High Courts29 Jul 1993
Bhankerpur Simbhaoli Beverages Pvt. Ltd. Vs The Company Law Board and Others
Delhi High Court · (1994) 79 CompCas 131 : (1993) 51 DLT 483 : (1993) 26 DRJ 584 : (1994) 1 ILR Delhi 72
High Courts28 Jul 1993
Roma Sanyal Vs S.K. Bagari
Delhi High Court · (1993) 3 AD 451 : (1993) 51 DLT 664 : (1999) 27 DRJ 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jul 1993
S.P. Murgai Vs Union of India and Others
Delhi High Court · (1993) 3 AD 355 : (1993) 27 DRJ 193
Constitution of India, 1950 — Article 226
High Courts28 Jul 1993
Mohd. Shafi Bakshi Vs Krishna Bansal
Delhi High Court · (1993) 27 DRJ 124 : (1994) 1 ILR Delhi 86 : (1993) 2 RCR(Rent) 527
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Jul 1993
Om Prakash Jain and another Vs Union of India and others
Delhi High Court · AIR 1994 Delhi 59 : (1994) 28 DRJ 171
High Courts28 Jul 1993
Patel Construction Co. Vs Oil and Natural Gas Commission
Delhi High Court · (1993) 3 AD 361 : (1994) 1 ARBLR 26 : (1993) 52 DLT 37 : (1993) 27 DRJ 26
High Courts28 Jul 1993
Ravi Kumar Sukhija Vs G.V. Jannah, Custodian and Others
Delhi High Court · (1994) 53 DLT 402
Constitution of India, 1950 — Article 227
High Courts28 Jul 1993
Lavino Kapur Cottons (P.) Ltd. and another Vs B.I.F.R. and another
Delhi High Court · (1994) 79 CompCas 713
High Courts28 Jul 1993
Harjinder Singh Vs Union of India and Others
Delhi High Court · (1993) 3 AD 677 : (1994) CriLJ 235 : (1994) ILR Delhi 81
Constitution of India, 1950 — Article 22(5)
High Courts27 Jul 1993
Randhir Singh and Another Vs State of Delhi
Delhi High Court · (1993) 3 AD 241 : (1993) 51 DLT 494 : (1993) 26 DRJ 565 : (1993) 3 RCR(Criminal) 554
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts27 Jul 1993
Suhag Traders Pvt. Ltd. Vs Apparel Export Promotion Council and Others
Delhi High Court · (1993) 3 AD 317 : (1993) 27 DRJ 418
Imports and Exports (Control) Act, 1947 — Section 3
High Courts26 Jul 1993
Govind Narain and Brothers Vs Union of India
Delhi High Court · (1993) 27 DRJ 134
High Courts26 Jul 1993
General Marketing and Mfg Co. Ltd. Vs Union of India
Delhi High Court · (1993) 3 AD 233 : (1993) 2 ARBLR 432 : (1993) 26 DRJ 617
High Courts26 Jul 1993
Umika Agencies Vs Suresh Tanwar
Delhi High Court · (1993) RLR 623
Delhi Rent Control Act, 1958 — Section 2
High Courts21 Jul 1993
Exportos Apparel Group Ltd. Vs Vedevel Sizing and Weaving Mills (P) Ltd. and Another
Delhi High Court · (1993) 3 AD 329 : (1993) 2 ARBLR 173 : (1993) 27 DRJ 138 : (1994) 1 ILR Delhi 92
High Courts21 Jul 1993
Surinder Kumar Vs Union of India and another
Delhi High Court · (1994) CriLJ 291
High Courts20 Jul 1993
Shakti Behal Vs State
Delhi High Court · (1993) 3 Crimes 648 : (1993) 51 DLT 354 : (1993) 2 DMC 257 : (1993) 3 RCR(Criminal) 744
High Courts20 Jul 1993
Arvind Kumar Goel Vs K.M. Sahni and others
Delhi High Court · (1993) 07 DEL CK 0020