COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 17 of 35
D.C. Saxena Vs Union of India and Others
Delhi High Court · AIR 1994 Delhi 145 : (1993) 51 DLT 329 : (1993) 27 DRJ 10 : (1994) 1 ILR Delhi 28
Managing Committee, Alok Bharti Secondary School Vs Union of India and Others
Delhi High Court · (1993) 3 AD 61 : (1993) 27 DRJ 404 : (1994) 1 ILR Delhi 101
Neelam Malhotra Vs Rajinder Malhotra and Others
Delhi High Court · AIR 1994 Delhi 234 : (1993) 51 DLT 588 : (1993) 26 DRJ 469
Smt. Neelam Molhotra Vs Rajinder Malhotra and others
Delhi High Court · (1993) 2 DMC 547 : (1993) 26 DRJ 46
COMMISSIONER OF INCOME TAX Vs L. SHRI DHAR and SONS
Delhi High Court · (1999) 157 CTR 336
Seema Seth Vs Nain Bala Sharma and Others
Delhi High Court · (1993) 3 AD 25 : (1993) 51 DLT 163 : (1993) 26 DRJ 590
Ashoka Builders and Promoters and Another Vs Edward Keventer (Successors) P. Ltd and Others
Delhi High Court · (1993) 51 DLT 421 : (1993) 26 DRJ 533 : (1994) 107 PLR 29
Commissioner of Income Tax Vs L. Shri Dhar and Sons.
Delhi High Court · (1999) 157 CTR 336
Jain Commission of Enquiry
Delhi High Court · (1993) 51 DLT 624
Sandeep Mazumdar Vs State (Delhi Administration)
Delhi High Court · (1994) 54 DLT 398
Govind Ram and Others Vs Central Bureau of Investigation and Others
Delhi High Court · (1993) 3 AD 31 : (1993) 51 DLT 67
Jeewan Mehrotra Vs Kalawanti Kotwani
Delhi High Court · (1993) 27 DRJ 79
A.B. Somiari Vs State
Delhi High Court · (1993) 51 DLT 180 : (1993) 26 DRJ 583
Government Servants Co-operative House Building Society Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1994 Delhi 112 : (1993) 51 DLT 334 : (1993) 27 DRJ 144 : (1994) 1 ILR Delhi 35
Rashtriya Metal Industries Vs Union of India and Others
Delhi High Court · (1993) 3 AD 343 : (1993) 2 BC 323 : (1993) 51 DLT 417
Wearwell Cycle Co. (I) Ltd. (In Liquidation) Vs A.K. Misra and Brahm Arenja
Delhi High Court · (1994) ILR Delhi 109
Union of India Vs Jitender Singh and Others
Delhi High Court · (1993) 51 DLT 153