High Courts24 May 1993
Surinder Singh Vs State (Delhi Administration)
Delhi High Court · (1994) CriLJ 290
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 19 of 35
High Courts24 May 1993Allowed
Archana Aggarwal Vs State
Delhi High Court · (1993) 2 DMC 23
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts24 May 1993
Om Prakash Vs Karan Singh and Others
Delhi High Court · (1993) 51 DLT 52 : (1993) 26 DRJ 459
High Courts24 May 1993
Rupinder Handa Vs Union of India
Delhi High Court · (1993) 51 DLT 5
Land Acquisition Act, 1894 — Section 4
High Courts21 May 1993
Purshottam Lal Anand Vs Mariano D''Souza
Delhi High Court · (1993) 3 AD 37 : (1994) 54 DLT 46 : (1993) 27 DRJ 45 : (1993) RLR 442
Delhi Rent Control Act, 1958 — Section 14C
High Courts21 May 1993
Harinder Pal Singh Chawla Vs Nirmal Daniere and Others
Delhi High Court · (1993) 3 AD 145 : (1993) 51 DLT 191 : (1993) 26 DRJ 309
Transfer of Property Act, 1882 — Section 44
High Courts21 May 1993
Vishnu Pandit Vs State
Delhi High Court · (1993) CriLJ 3223 : (1993) 26 DRJ 199 : (1994) ILR Delhi 143
High Courts21 May 1993
Vijay Kumar Bhati Vs Commissioner of Income Tax and another
Delhi High Court · (1994) 118 CTR 65 : (1994) 205 ITR 110 : (1993) 71 TAXMAN 629
High Courts20 May 1993
Sanjiwan Sahni Vs Citi Bank
Delhi High Court · (1993) 2 BC 173 : (1993) 51 DLT 129
High Courts20 May 1993
State Bank of Mysore Vs Surjeet Kaur and Another
Delhi High Court · (1993) 2 BC 177 : (1993) 51 DLT 150
High Courts20 May 1993
Arosan Enterprises Ltd. Vs Union of India and Another
Delhi High Court · (1993) 2 ARBLR 328 : (1993) 51 DLT 280 : (1993) 26 DRJ 328 : (1994) 1 ILR Delhi 150 : (1993) RLR 489
High Courts20 May 1993
Smt. Ram Jawai and others Vs Smt. Shakuntala Devi and others
Delhi High Court · AIR 1993 Delhi 330 : (1993) 26 DRJ 297
High Courts20 May 1993
Sunil Sharma and others Vs State
Delhi High Court · (1993) CriLJ 3628 : (1993) 1 DMC 570
High Courts19 May 1993
Bharat Bhushan Gupta Vs Raj Kumar Gupta
Delhi High Court · (1993) 3 AD 1 : AIR 1994 Delhi 207 : (1993) 51 DLT 39 : (1994) 1 ILR Delhi 176
High Courts19 May 1993
Phool Singh and Others Vs Union of India
Delhi High Court · (1993) 51 DLT 447 : (1993) 26 DRJ 538
Land Acquisition Act, 1894 — Section 23
High Courts19 May 1993
Bimla Devi @ Veena Vs State (Delhi Administration)
Delhi High Court · (1993) 26 DRJ 378
High Courts19 May 1993
Vinod Industries (P) Ltd. Vs Suraj Kumari
Delhi High Court · (1993) 05 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 25B(4)