High Courts18 May 1993
Ashok Kumar Vs Mukand Behari Kaushal and Another
Delhi High Court · (1993) 50 DLT 680 : (1993) 26 DRJ 364
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 20 of 35
High Courts17 May 1993
Moti Ram Vs Union of India
Delhi High Court · (1993) 3 AD 4 : (1993) 51 DLT 552 : (1993) 26 DRJ 457
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 4
High Courts17 May 1993
Deputy Rai Bhasin Vs State
Delhi High Court · (1994) CriLJ 47 : (1993) 3 Crimes 484 : (1993) 50 DLT 611 : (1993) 2 DMC 60
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 May 1993
Trilochan Singh Vs Usha Dhir
Delhi High Court · (1993) 51 DLT 534 : (1993) RLR 482
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 May 1993
Surinder Kaur and Others Vs Dharambir and Others
Delhi High Court · (1993) 50 DLT 622
Motor Vehicles Act, 1939 — Section 110D
High Courts14 May 1993
Ram Swaroop Aggarwal Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 584
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 May 1993
Ujagar Singh Gill Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 674
High Courts13 May 1993
S.M. Bose Vs All India Institute of Medical Sciences and Others
Delhi High Court · (1993) 26 DRJ 544
All India Institute of Medical Sciences Act, 1956 — Section 10
High Courts13 May 1993
C.P. Aggarwal Vs International Airport Authority of India and Others
Delhi High Court · (1993) 26 DRJ 243 : (1993) 2 LLJ 1051
Constitution of India, 1950 — Article 226
High Courts13 May 1993
Amarjit Singh Vs State
Delhi High Court · (1993) 2 DMC 567
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 May 1993
Jumma Singh Vs Chairman, Food Corporation of India and Others
Delhi High Court · (1993) 26 DRJ 613 : (1995) 1 LLJ 625
Constitution of India, 1950 — Article 226
High Courts12 May 1993
Anil Kumar Malik Vs Delhi Administration, Delhi
Delhi High Court · (1993) 26 DRJ 290
High Courts12 May 1993
Jai Kumar @ Bichha Vs State
Delhi High Court · (1993) 51 DLT 526 : (1993) 26 DRJ 473
High Courts11 May 1993
Neev Investment and Trading Pvt. Ltd. Vs Sasia Express Couriers Pvt. Ltd. and Another
Delhi High Court · (1993) 51 DLT 443 : (1993) 26 DRJ 500
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 May 1993
K.K. Kapoor Vs Satinder Parkash Anand
Delhi High Court · (1993) 50 DLT 586 : (1993) 26 DRJ 487
High Courts10 May 1993
Ratan Singh Vs Union of India and Others
Delhi High Court · (1993) 51 DLT 7 : (1993) 26 DRJ 577
Land Acquisition Act, 1894 — Section 30
High Courts10 May 1993
United India Periodicals Pvt. Ltd. Vs Bank of Baroda and Another
Delhi High Court · (1993) 26 DRJ 324
High Courts10 May 1993
Lawrance Singh Rana Vs State (Delhi Administration)
Delhi High Court · (1993) 26 DRJ 249 : (1994) 3 RCR(Criminal) 256
High Courts10 May 1993Allowed
Surinder Kaur and Others Vs Dharam Bir and Others
Delhi High Court · (1994) ACJ 54
Motor Vehicles Act, 1988 — Section 92A