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Delhi High Court judgments, 1993

695 judgments · page 21 of 35

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High Courts10 May 1993

Dar International Vs Assistant Director of Income Tax

Delhi High Court · (1995) 82 TAXMAN 75

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 105, 108Income Tax Act, 1961 — Section 132(3), 132(8A), 271(1)(c), 281B
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High Courts07 May 1993

The Bharat Sewak Samaj Trust Vs The Union of India and Another

Delhi High Court · (1993) 26 DRJ 273

Land Acquisition Act, 1894 — Section 4
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High Courts06 May 1993

Jagson International Ltd. and Another Vs Odebrecht Perfuracoes Ltd. and Others

Delhi High Court · (1993) 26 DRJ 474

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High Courts06 May 1993

Bank of Baroda Vs Consortium of Exports for Fabric Exports

Delhi High Court · (1993) 51 DLT 123

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High Courts06 May 1993

Jaidev Singh Vs Sujan Singh and Another

Delhi High Court · (1993) 50 DLT 663 : (1993) RLR 462

Registration Act, 1908 — Section 17(1)
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High Courts05 May 1993

Hukum Chand Vs State

Delhi High Court · (1993) CriLJ 3863 : (1993) 3 Crimes 479 : (1993) 50 DLT 628 : (1993) 26 DRJ 524

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High Courts05 May 1993

Ashok Kumar and Another Vs State (Delhi Administration)

Delhi High Court · (1993) CriLJ 3629 : (1993) 3 Crimes 510 : (1993) 50 DLT 631

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High Courts05 May 1993

Imamuddin Vs State and Others

Delhi High Court · (1993) 3 Crimes 462 : (1993) 51 DLT 473 : (2003) 26 DRJ 520

Criminal Procedure Code, 1973 (CrPC) — Section 439
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High Courts05 May 1993

Ravi Singhal Vs Union of India and another

Delhi High Court · (1995) 83 CompCas 663 : (1994) CriLJ 1699 : (1993) 51 DLT 133 : (1993) 26 DRJ 379 : (1995) 50 ECC 131 : (1993) 2 ILR Delhi 522 : (1993) 2 RCR(Criminal) 153

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High Courts04 May 1993

Milk Food Ltd. Vs Kiran Khanna

Delhi High Court · (1993) 51 DLT 141

Delhi Rent Control Act, 1958 — Section 14(1)
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High Courts04 May 1993

Hawa Singh Vs State (Delhi Administration)

Delhi High Court · (1993) 50 DLT 605 : (1993) 26 DRJ 245

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High Courts04 May 1993

Diwan Singh Vs Om Parkash and others

Delhi High Court · AIR 1993 Delhi 341

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High Courts04 May 1993

Commissioner of Income Tax Vs M.R. Dongre

Delhi High Court · (1993) 05 DEL CK 0026

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High Courts04 May 1993

Sudershan Thukral Vs Khem Col. B. Mankani

Delhi High Court · (1993) 50 DLT 607

Delhi Rent Control Act, 1958 — Section 4(1)
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High Courts03 May 1993

Hargo Rubber Industries (P) Ltd. Vs Mukesh Sharma and Others

Delhi High Court · (1994) 1 ACC 617 : (1994) ACJ 450

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High Courts03 May 1993

Margaret Kathleen Gandhi Vs Union of India and Others

Delhi High Court · (1994) 77 TAXMAN 56

Income Tax Act, 1961 — Section 269UD
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High Courts03 May 1993

B.B. Patel Vs Nexim Exports Pvt. Ltd. and Anr

Delhi High Court · (1993) 26 DRJ 204

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High Courts03 May 1993

Mrs. Margaret Kathleen Gandhi Vs Union of India and others

Delhi High Court · (1993) 26 DRJ 455 : (1994) 205 ITR 610

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High Courts03 May 1993

Shri I.M.I. Vs Union of India and Another

Delhi High Court · (1993) 26 DRJ 251

Constitution of India, 1950 — Article 226East Punjab Evacuees (Administration of Property) Act, 1947 — Section 6
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High Courts30 Apr 1993

Vijay Foam and Company Vs V.K. Bajaj and Company

Delhi High Court · (1997) 2 ARBLR 397 : (1993) 51 DLT 403 : (1993) 26 DRJ 511

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
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