High Courts30 Apr 1993
U.K. Mehra Vs Union of India and others
Delhi High Court · AIR 1994 Delhi 25 : (1997) 88 CompCas 213 : (1993) 51 DLT 14 : (1993) 26 DRJ 495 : (1993) ILR Delhi 403
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 22 of 35
High Courts30 Apr 1993
Old Village Industries Ltd. Vs Union of India and others
Delhi High Court · AIR 1993 Delhi 321 : (1993) 51 DLT 19 : (1993) 27 DRJ 41 : (1994) 73 ELT 289 : (1993) 2 ILR Delhi 535
High Courts28 Apr 1993
J.K. Synthetics Ltd. and Others Vs N.C. Shrma
Delhi High Court · (1993) 113 CTR 27 : (1993) 59 DLT 579 : (1993) 26 DRJ 374 : (1993) 2 ILR Delhi 584 : (1993) 202 ITR 284 : (1993) 2 RCR(Criminal) 426 : (1993) 71 TAXMAN 17
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Apr 1993
Radha Kishan Sachdeva and Others Vs L.D. Sharma and Another
Delhi High Court · (1994) ACJ 109 : AIR 1993 Delhi 324 : (1993) 51 DLT 514 : (1993) 27 DRJ 18
Motor Vehicles Act, 1939 — Section 110A, 110D, 96(2)
High Courts28 Apr 1993
Shri Radha Kishan Sachdeva and others Vs Flt. Lt. L.D. Sharma and another
Delhi High Court · (1994) ACJ 109
High Courts27 Apr 1993
Gurnam Kaur and Others Vs Tulsi Devi
Delhi High Court · (1993) 51 DLT 261
Contract Act, 1872 — Section 23, 74
High Courts27 Apr 1993
Bir Randhir Singh Vs Kartar Singh
Delhi High Court · (1993) 50 DLT 419
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 120
High Courts27 Apr 1993
S.S. Karana Vs The Election Commission and Another
Delhi High Court · (1993) ILR Delhi 412
Representation of the People Act, 1951 — Section 29(A)(9)
High Courts26 Apr 1993
Jhon Topo @ Jhohni Vs State
Delhi High Court · (1993) 51 DLT 503 : (1993) 26 DRJ 526
High Courts23 Apr 1993
Sardar Singh Kohli Vs Ahuja Properties Financiers and Promoters (P) Ltd.
Delhi High Court · (1993) 51 DLT 672 : (1993) 27 DRJ 48 : (1993) 2 ILR Delhi 591
High Courts23 Apr 1993
Karam Chand Thapar and Brothers (Coal) Sales Ltd. Vs Acme Paper Ltd.
Delhi High Court · AIR 1994 Delhi 1 : (1996) 86 CompCas 636 : (1993) 51 DLT 439 : (1999) 27 DRJ 440 : (1993) RLR 522
High Courts23 Apr 1993
Delhi High Court Bar Association and Another Vs Hon''ble Chief Justice High Court of Delhi and Others
Delhi High Court · (1993) 50 DLT 532 : (1993) 26 DRJ 99 : (1994) 1 ILR Delhi 271
High Courts22 Apr 1993
Rishi Pal Vs State Chhotu Vs State Gian Chand Vs State
Delhi High Court · (1994) CriLJ 1343 : (1993) 52 DLT 351
High Courts22 Apr 1993
R.K. Kaira Vs Videsh Sanchar Nigam Ltd. and Others
Delhi High Court · (1993) 27 DRJ 51
High Courts22 Apr 1993
Ishwar Singh Vs State (Delhi Administration) and Another
Delhi High Court · (1993) 3 Crimes 952 : (1993) 50 DLT 428 : (1993) 27 DRJ 289 : (1993) RLR 416
Constitution of India, 1950 — Article 14
High Courts22 Apr 1993Allowed
Tara Chand Saini Vs Sundar Singh
Delhi High Court · (1993) 51 DLT 24 : (1993) 26 DRJ 452
Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
High Courts22 Apr 1993
Rishi Pal and etc. Vs The State
Delhi High Court · (1994) CriLJ 1343 : (1993) 52 DLT 351
High Courts21 Apr 1993
Subhash Chander Oberoi Vs Shiv Ram
Delhi High Court · (1993) 51 DLT 41 : (1993) RLR 413
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Apr 1993
Vivekanand Pratishthan Parishad Vs Rehmat Ali and others
Delhi High Court · AIR 1993 Delhi 359