High Courts21 Apr 1993
Raj Kumar Vs State (Delhi Admn.)
Delhi High Court · (1994) CriLJ 1124 : (1993) 26 DRJ 140
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 23 of 35
High Courts20 Apr 1993
V.K. Jain Vs Richa Laboratories (P) Ltd.
Delhi High Court · (1993) 78 CompCas 283 : (1993) 50 DLT 378
High Courts19 Apr 1993
Ahmed Vs State
Delhi High Court · (1993) 26 DRJ 277
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Apr 1993
Chameli Devi Vs State
Delhi High Court · (1993) 3 Crimes 418 : (1993) 50 DLT 439 : (1993) 3 RCR(Criminal) 566
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Apr 1993
Satish Kumar Vs State (Delhi Administration)
Delhi High Court · (1994) CriLJ 1412 : (1993) 26 DRJ 413
High Courts19 Apr 1993
Stalion Shox Co. (P.) Ltd. and others Vs Auto Tensions (P.) Ltd.
Delhi High Court · (1994) 2 CivCC 73 : (1994) 79 CompCas 808 : (1993) 51 DLT 161 : (1993) 26 DRJ 130 : (1994) 1 RCR(Criminal) 3
High Courts19 Apr 1993
A.J. Machine Tools Vs Rathi Alloys and Steel Limited
Delhi High Court · (1993) 26 DRJ 132
High Courts16 Apr 1993
Yashvir Singh Vs Administrator and Others
Delhi High Court · (1993) 3 Crimes 441 : (1993) 26 DRJ 449 : (1993) 3 RCR(Criminal) 251
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8Constitution of India, 1950 — Article 22(3), 22(5)Customs Act, 1962 — Section 108
High Courts16 Apr 1993Allowed
Manbhavti and Others Vs Surete and Others
Delhi High Court · (1993) 2 ACC 278 : (1993) ACJ 966 : (1993) 51 DLT 85
Motor Vehicles Act, 1939 — Section 110D
High Courts16 Apr 1993
Gurdeep Singh and Another Vs State
Delhi High Court · (1993) 50 DLT 624 : (1993) 2 DMC 72
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 498A
High Courts16 Apr 1993
Thirani Chemicals Ltd. and Others Vs Registrar of Companies
Delhi High Court · (1994) CriLJ 195 : (1993) 2 Crimes 308 : (1993) 50 DLT 558 : (1992) 1 RCR(Criminal) 342 : (1994) RLR 314
Companies Act, 1956 — Section 113(2)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Apr 1993
Delhi Transport Corporation Vs Om Prakash Verma and Others
Delhi High Court · (1994) ACJ 337 : (1993) 51 DLT 490
High Courts16 Apr 1993
Inder Raj Vs State
Delhi High Court · (1993) 2 Crimes 311 : (1993) 50 DLT 613 : (1993) RLR 312
High Courts15 Apr 1993
Sunil Kumar Kamra Vs Union of India and Others
Delhi High Court · (1993) 26 DRJ 561
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts15 Apr 1993
Shakoor Ahmed Vs Administrator, Union Territory of Delhi and Another
Delhi High Court · (1993) 3 Crimes 925 : (1993) 50 DLT 687 : (1993) 2 RCR(Criminal) 372
Constitution of India, 1950 — Article 226
High Courts15 Apr 1993
Gian Gupta Vs Union of India and others
Delhi High Court · (1994) 205 ITR 544 : (1994) 77 TAXMAN 572
High Courts12 Apr 1993
Rameshwar Das Vs Union of India
Delhi High Court · (1994) 68 FLR 144 : (1993) RLR 319
High Courts02 Apr 1993
Kaira District Co-operative Milk Producers Union Ltd. Vs Bharat Confectionery Works (REGD).
Delhi High Court · (1993) 2 ARBLR 354 : (1993) ILR Delhi 285
Copyright Act, 1957 — Section 45(1)
High Courts02 Apr 1993
Amar Pal Singh Vs Election Commission of India
Delhi High Court · AIR 1993 Delhi 316 : (1993) 50 DLT 643 : (1993) 26 DRJ 393