High Courts02 Apr 1993
Bawa Barbara Singh Bedi Vs Joginder Singh Bedi and Another
Delhi High Court · (1993) 51 DLT 448 : (1999) 26 DRJ 503
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 24 of 35
High Courts01 Apr 1993
Malwinder Kaur and Another Vs Tej Pratap Singh
Delhi High Court · (1993) 26 DRJ 117
High Courts31 Mar 1993
Federation of Co-operative G/H Society and Others Vs Union of India and Others
Delhi High Court · (1993) 26 DRJ 156 : (1993) 2 ILR Delhi 416
Constitution of India, 1950 — Article 19(1)Delhi Co-operative Societies Act, 1972 — Section 4Delhi Co-operative Societies Rules, 1973 — Rule 41A
High Courts31 Mar 1993
Sheila Roy and Others Vs Union of India and Others
Delhi High Court · (1993) 52 DLT 483 : (1993) 26 DRJ 234 : (1994) ILR Delhi 59 : (1993) LabIC 2027 : (1994) 1 LLJ 445
High Courts31 Mar 1993
Sugar Apartments Flat owners Society (Regd.) and Others Vs SeqUnion of Indiaa Construction Pvt. Ltd. and Others
Delhi High Court · (1993) 51 DLT 308 : (1993) 26 DRJ 71 : (1993) 2 ILR Delhi 543 : (1993) RLR 446
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Delhi Apartment Ownership Act, 1986 — Section 4
High Courts31 Mar 1993
Vinod Kumar Vs State
Delhi High Court · (1993) 2 Crimes 1142 : (1993) 50 DLT 322 : (1993) 2 RCR(Criminal) 351
High Courts30 Mar 1993
Kartar Kaur Vs L. Walia and Others
Delhi High Court · (1993) ILR Delhi 575
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Mar 1993
Shafiq @ Munna Vs State
Delhi High Court · (1993) 50 DLT 294 : (1994) 3 RCR(Criminal) 291
High Courts29 Mar 1993
New India Assurance Co. Vs Murti Devi and Others
Delhi High Court · (1994) ACJ 291 : AIR 1993 Delhi 351 : (1993) 51 DLT 156 : (1993) 27 DRJ 112 : (1993) 2 ILR Delhi 292
Motor Vehicles Act, 1939 — Section 95
High Courts29 Mar 1993
Poonam Verma Vs Central Board of Secondary Education and Others
Delhi High Court · (1993) 50 DLT 660
High Courts29 Mar 1993
D. Khosla and Company Vs Y.N.R. Rao and Another
Delhi High Court · (1993) 26 DRJ 195
High Courts29 Mar 1993
D. Khosla and Co. Vs Y.N. Rao and another
Delhi High Court · (1993) 50 DLT 454
High Courts29 Mar 1993Dismissed
New India Assurance Co. Ltd. Vs Dhanesh Kumar and Others
Delhi High Court · (1993) ACJ 1122 : (1993) 105 PLR 73
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts27 Mar 1993
I.K. Gujral Vs Election Commission of India and Others
Delhi High Court · (1993) 50 DLT 458
Constitution of India, 1950 — Article 14, 226Representation of the People Act, 1951 — Section 58A(2)
High Courts26 Mar 1993
Amir Singh Jain Vs Bimla Devi Jain
Delhi High Court · (1994) 1 ARBLR 20 : (1993) 52 DLT 32 : (1993) 27 DRJ 74 : (1993) 105 PLR 54
High Courts25 Mar 1993
Credit Capital Finance Corporation Vs Foremost Industries Limited
Delhi High Court · (1993) 03 DEL CK 0096
High Courts24 Mar 1993
Suresh Chand Verma Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 416 : (1993) 25 DRJ 593
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)