High Courts17 Mar 1993
Sh. Krishan Mohan Singh Vs Sri Chand Gupta and others
Delhi High Court · AIR 1993 Delhi 365 : (1993) 2 CivCC 226 : (1994) 1 CivCC 323 : (1993) 50 DLT 239 : (1993) 2 RCR(Criminal) 141
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 26 of 35
High Courts17 Mar 1993
Jayashree Bijwe Vs Union of India and Others
Delhi High Court · (1993) 51 DLT 226 : (1993) 26 DRJ 347
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
High Courts16 Mar 1993
Bimla Devi and Others Vs Sakirti Devi and Others
Delhi High Court · (1993) ACJ 995 : (1993) 50 DLT 282
Motor Vehicles Act, 1988 — Section 110
High Courts16 Mar 1993
Bimla Devi and Others Vs Savitri Devi and Others
Delhi High Court · (1993) 1 ACC 645
High Courts16 Mar 1993
Delhi Paints and Chemicals Vs New Delhi Municipal Committee and Another Rupinder Kaur Vs New Delhi Municipal Committee and Another Balbir Kaur Vs New Delhi Municipal Committee and Another Rajinder Singh Vs New Delhi Municipal Committee and Another Kochhar Construction Corporation Vs New Delhi Municipal Committee and Another
Delhi High Court · (1993) 50 DLT 207 : (1993) 25 DRJ 548 : (1993) 2 ILR Delhi 245 : (1993) RLR 436
Delhi Municipal Corporation Act, 1957 — Section 3(1)Delhi Rent Control Act, 1958 — Section 3, 6A
High Courts15 Mar 1993Allowed
Smt. Satya Wati and Others Vs Union of India (UOI)
Delhi High Court · (1993) 25 DRJ 581
Land Acquisition Act, 1894 — Section 4
High Courts15 Mar 1993
Union of India Vs Ram Chander
Delhi High Court · (1993) 25 DRJ 595
Land Acquisition Act, 1894 — Section 4
High Courts15 Mar 1993
Jamit Rai and Co. Vs Union of India
Delhi High Court · (1994) ACJ 809 : (1993) 50 DLT 279 : (1994) 1 RCR(Criminal) 377
High Courts15 Mar 1993
Haveli Ram Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 50 DLT 214 : (1993) 26 DRJ 152
High Courts15 Mar 1993
Court on its own Motion Vs State (Delhi Administration) Malayalees Welfare Forum Delhi Keralites Forum
Delhi High Court · (1993) 50 DLT 344 : (1993) 2 ILR Delhi 323 : (1993) 3 RCR(Criminal) 125
High Courts15 Mar 1993
Sarup Lal Singla Vs National Fertilizers Ltd.
Delhi High Court · (1993) 50 DLT 235 : (1993) 25 DRJ 552
Limitation Act, 1963 — Section 14
High Courts15 Mar 1993
Sushil Kumar and Another Vs Union of India and Another
Delhi High Court · (1993) 25 DRJ 573
Land Acquisition Act, 1894 — Section 4
High Courts15 Mar 1993
Man Singh Vs Union of India Satya Wati and Others Vs Union of India
Delhi High Court · (1993) 03 DEL CK 0014
Land Acquisition Act, 1894 — Section 4
High Courts14 Mar 1993
Commissioner of Income Tax Vs Wings Wear Pvt. Ltd.
Delhi High Court · (1994) 205 ITR 502
High Courts13 Mar 1993
Mukesh Vs State (Delhi Administration)
Delhi High Court · (1993) 51 DLT 84 : (1993) 26 DRJ 272
High Courts12 Mar 1993
Narender Kumar Khanna Vs Jagdish Prakash Kathuria
Delhi High Court · (1993) 51 DLT 27 : (1993) 26 DRJ 228
Delhi Rent Control Act, 1958 — Section 21
High Courts12 Mar 1993
Ashok Kumar and Others Vs Usha Rani
Delhi High Court · (1993) 52 DLT 551 : (1993) RLR 367
Delhi Development Act, 1957 — Section 14Delhi Rent Control Act, 1958 — Section 14(1)
High Courts12 Mar 1993
Vijay Kumar Narang and Others Vs Usha Rani
Delhi High Court · (1993) 50 DLT 422
Delhi Rent Control Act, 1958 — Section 14
High Courts12 Mar 1993
V.P. Talwar Vs Munshi Ram and Others
Delhi High Court · (1993) 50 DLT 181 : (1993) 27 DRJ 119
High Courts12 Mar 1993
Kuldip Mehta Vs Union of India and Others
Delhi High Court · (1993) 25 DRJ 490 : (1993) 2 LLJ 422
Constitution of India, 1950 — Article 226