High Courts12 Mar 1993
Som Distillery Pvt. Ltd. Vs Lt. Governor, Delhi and Others
Delhi High Court · (1993) 25 DRJ 503
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 27 of 35
High Courts11 Mar 1993
Standard Chartered Bank Vs M.S. Handa and Others
Delhi High Court · (1993) 1 BC 502 : (1993) 50 DLT 247 : (1993) 25 DRJ 538 : (1993) 2 ILR Delhi 337
High Courts11 Mar 1993
M/s. Daily Foods Vs Union of India and others
Delhi High Court · AIR 1993 Delhi 278
High Courts11 Mar 1993
Ram Swaroop Kathuria Vs Nagpal Optical Co.
Delhi High Court · (1993) 50 DLT 387
Delhi Rent Control Act, 1958 — Section 15(7)
High Courts11 Mar 1993
S.N. Bhatia and Others Vs Sita Bijai Singh and Others
Delhi High Court · (1993) 50 DLT 514 : (1993) RLR 431
Transfer of Property Act, 1882 — Section 106
High Courts10 Mar 1993
M.L. Khurana Vs H.C. Chopra
Delhi High Court · (1993) 50 DLT 384 : (1993) RLR 396
Delhi Rent Control Act, 1958 — Section 14(l)
High Courts10 Mar 1993
Burhanuddin Pahevali Bilaspurwala Vs Administrator, Union Territory of Delhi and Others
Delhi High Court · (1993) 51 DLT 468 : (1993) 3 RCR(Criminal) 423
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts10 Mar 1993
Sunil Puri and Others Vs Modi Spinning and Weaving Mills Company Ltd.
Delhi High Court · (1993) 50 DLT 257 : (1993) 26 DRJ 366
Delhi Rent Control Act, 1958 — Section 21
High Courts10 Mar 1993
Rajinder Singh Bhatia Vs Ramesh Suri Anand
Delhi High Court · (1993) 50 DLT 244 : (1993) RLR 321
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Mar 1993
R.S. Rana Vs Delhi Development Authority and Another
Delhi High Court · (1993) 2 ARBLR 165 : (1993) 51 DLT 528
High Courts09 Mar 1993
Payaal Sabhlok Vs R.K. Sabhlok and Others
Delhi High Court · (1993) 50 DLT 164 : (1993) 26 DRJ 567 : (1993) 3 RCR(Criminal) 324
High Courts09 Mar 1993
Chander Singh Vs Delhi Development Authority and Another
Delhi High Court · (1993) 25 DRJ 582 : (1993) 2 LLJ 380
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15, 9Central Civil Services (Conduct) Rules, 1964 — Rule 14, 15, 3Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts09 Mar 1993
Amarjit Singh and Prem Parkash Vs State (Delhi Administration)
Delhi High Court · (1993) 25 DRJ 466 : (1994) 3 RCR(Criminal) 251 : (1993) 2 RCR(Criminal) 466
Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts09 Mar 1993
Raipur Alloys and Steel Ltd. and Another Vs Union of India and Others
Delhi High Court · (1993) 1 ARBLR 447 : (1993) 50 DLT 508 : (1993) 26 DRJ 142 : (1993) RLR 285
High Courts09 Mar 1993
Uttam Singh Dugal and Co. (P) Ltd. Vs International Airport Authority of India
Delhi High Court · (1993) 30 DRJ 294
High Courts09 Mar 1993
Bhuvneshwari Dev Vs Kalyan Singh
Delhi High Court · (1993) 50 DLT 197
Delhi Rent Control Act, 1958 — Section 25B
High Courts05 Mar 1993
Ved Prakash @ Pappu Vs State
Delhi High Court · (1993) 50 DLT 171 : (1993) 26 DRJ 575
High Courts05 Mar 1993
Commissioner of Income Tax Vs L. Bansidhar and Sons
Delhi High Court · (1994) 209 ITR 465