High Courts24 Mar 1993
Goodwill India Ltd. Vs Shri Pala Singh and another
Delhi High Court · (1994) 1 ARBLR 11 : (1993) 26 DRJ 147
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 25 of 35
High Courts23 Mar 1993
Ram Jawai and Others Vs Shakuntala Devi and Others
Delhi High Court · (1993) 51 DLT 219 : (1993) 26 DRJ 93
High Courts23 Mar 1993
Renu Vohra and Another Vs Shreyans Paper Mills Ltd. and Others
Delhi High Court · (1993) 50 DLT 335 : (1993) 2 ILR Delhi 297 : (1993) 2 RCR(Criminal) 444 : (1993) RLR 341
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Mar 1993
Ravinder Singh Vs The Commissioner of Income Tax, New Delhi Joginder Singh Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1993) 113 CTR 183 : (1994) 205 ITR 353 : (1993) 71 TAXMAN 336
Income Tax Act, 1961 — Section 28
High Courts22 Mar 1993
Rajinder Kumar Aggarwal Vs High Court of Delhi and Another
Delhi High Court · (1993) 25 DRJ 602
Constitution of India, 1950 — Article 141, 234
High Courts22 Mar 1993
V.K. Dewan and Co. and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1993) 25 DRJ 600
High Courts22 Mar 1993
Lalita Bhojwani Vs Narender Kumar and Others
Delhi High Court · (1993) 50 DLT 671 : (1993) 25 DRJ 576
High Courts19 Mar 1993
Ravinder Singh Vs Jatinder Singh and Another
Delhi High Court · (1994) ACJ 48 : (1993) 50 DLT 254 : (1994) 108 PLR 65
Motor Vehicles Act, 1939 — Section 110D
High Courts19 Mar 1993
Thomson-CSF and Others Vs National Airport Authority of India and Others
Delhi High Court · AIR 1993 Delhi 252 : (1993) 26 DRJ 210 : (1993) 2 ILR Delhi 203
High Courts19 Mar 1993
Delhi Bottling Co. Pvt. Ltd. Vs A.N. Tripathi and Others
Delhi High Court · (1993) 51 DLT 240 : (1994) 1 LLJ 1207
Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Mar 1993
N. Paul and Co. Vs Ram Kali and others
Delhi High Court · (1994) ACJ 189 : (1994) 68 FLR 316 : (1993) 2 LLJ 885
High Courts18 Mar 1993
Kumari Alka Vs Union of India and others
Delhi High Court · (1995) ACJ 1254 : AIR 1993 Delhi 267 : (1993) 25 DRJ 560 : (1993) ILR Delhi 303 : (1993) 105 PLR 24 : (1993) 3 RCR(Criminal) 476
High Courts18 Mar 1993
Maintech Engineers Vs Jotindra Steel and Tubes Ltd. and Another
Delhi High Court · (1993) 2 ARBLR 427 : (1993) 51 DLT 463
High Courts18 Mar 1993
Suruchi Sansthan and Others Vs Government of The National Capital Territory of Delhi and Others
Delhi High Court · (1994) CriLJ 1732 : (1993) 50 DLT 183 : (1993) 2 ILR Delhi 234 : (1992) 1 RCR(Criminal) 115 : (1993) RLR 391
High Courts17 Mar 1993
Laxmi Iron and Steel Manufacturing Co. (P) Ltd. Vs Prem Ckoaa
Delhi High Court · (1993) 50 DLT 486 : (1993) 27 DRJ 115 : (1993) RLR 424
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Mar 1993
Bharat Steel Tubes Vs State of Bihar
Delhi High Court · (1993) 2 ARBLR 120 : (1993) 2 BC 586 : (1993) 50 DLT 577