High Courts19 Jul 1993
K.C. Goyal Vs Delhi Development Authority and Others
Delhi High Court · (1993) 3 AD 205 : (1994) 1 ARBLR 179 : (1994) 53 DLT 141
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 16 of 35
High Courts19 Jul 1993
Bijay Singh Vs Union of India
Delhi High Court · (1993) 52 DLT 15 : (1993) 27 DRJ 17
Land Acquisition Act, 1894 — Section 23
High Courts19 Jul 1993
Ran Singh Vs Union of India and Others
Delhi High Court · (1993) 4 AD 542 : (1993) 52 DLT 377 : (1993) 27 DRJ 325
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17
High Courts17 Jul 1993
S. Waryam Singh and Another Vs State and Others
Delhi High Court · (1994) 53 DLT 97
Succession Act, 1925 — Section 276
High Courts16 Jul 1993
Hari Narain and Another Vs Bela Devi
Delhi High Court · (1993) 3 AD 88 : (1993) 51 DLT 375
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Jul 1993
Satish Chandra and Another Vs The Registrar Co-operative
Delhi High Court · (1993) 3 AD 81 : (1993) 26 DRJ 528
Delhi Co-operative Societies Rules, 1973 — Rule 53(3)
High Courts15 Jul 1993
Greaves Fesesco Ltd. Vs Ratlam Ispat Ltd. (In Liquidation)
Delhi High Court · (1997) 88 CompCas 155
High Courts15 Jul 1993
Faqir Chand (through L.Rs.) Vs Laila Ram (through L.Rs.)
Delhi High Court · (1993) 3 AD 168 : AIR 1994 Delhi 161 : (1993) 51 DLT 505
High Courts14 Jul 1993
Mahinder Singh Vs Delhi Development Authority and Others
Delhi High Court · (1993) 2 ARBLR 271 : (1993) 51 DLT 209 : (1993) 27 DRJ 131
High Courts14 Jul 1993
Haryana Financial Corporation Vs Pnb Auto Ancillary (India) Ltd. (In Liquidation)
Delhi High Court · (1994) 81 CompCas 588
High Courts13 Jul 1993
Ashok Mehta and Others Vs Kanwal Nain Kaur and Others
Delhi High Court · (1993) 51 DLT 212 : (1993) RLR 500
Delhi Rent Control Act, 1958 — Section 14, 21
High Courts13 Jul 1993
Jai Krishan Paruthi Vs V.D.S. Punia and others
Delhi High Court · (1993) 07 DEL CK 0027
High Courts12 Jul 1993
Krishan Lal Kohli Vs V.K. Khanna and Another
Delhi High Court · (1993) 3 AD 256 : AIR 1993 Delhi 356 : (1993) 52 DLT 87 : (1993) 105 PLR 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Jul 1993
Birla Institute of Scientific Research Vs Union of India and Others
Delhi High Court · (1993) 3 AD 282 : (1994) 53 DLT 342
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Jul 1993Dismissed
M/s. Economic Transport and others Vs Commissioner of Police and others
Delhi High Court · (1994) 1 ILR Delhi 19
Constitution of India, 1950 — Article 14, 19(1)(d), 19(1)(g), 19(6)Delhi Police Act, 1978 — Section 28, 30, 8
High Courts09 Jul 1993
Goderj Soaps Ltd. Vs New India Chemicals (Regd.)
Delhi High Court · (1993) 3 AD 231 : (1993) 27 DRJ 8
High Courts09 Jul 1993
Inder Sain Chadha and Others Vs Union of India and Others
Delhi High Court · (1993) 51 DLT 430 : (1993) 26 DRJ 539
Land Acquisition Act, 1894 — Section 18
High Courts08 Jul 1993
Roxy Enterprises (P.) Ltd. Vs Aruna Raina
Delhi High Court · (1994) RLR 204
Delhi Rent Control Act, 1958 — Section 14(l)Transfer of Property Act, 1882 — Section 106
High Courts08 Jul 1993
Jaswant Singh Vs The Land Acquisition Collector and Others
Delhi High Court · (1993) 3 AD 260 : (1994) 53 DLT 338 : (1994) 1 ILR Delhi 365 : (1994) 107 PLR 35
Land Acquisition Act, 1894 — Section 4
High Courts08 Jul 1993
Sh. Ajay Kumar Vs Indian Railway Construction Co. Ltd.
Delhi High Court · (1994) 2 LLJ 182