High Courts01 Oct 1993
Central Bank of India Vs Rakash Chemical Industries and Others
Delhi High Court · (1993) 52 DLT 393
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 8 of 35
High Courts01 Oct 1993
Hardit Singh Chadha Vs Jagtar Singh Grover
Delhi High Court · (1993) 4 AD 501 : AIR 1994 Delhi 189 : (1993) 52 DLT 120 : (1994) 28 DRJ 17 : (1994) ILR Delhi 528 : (1993) RLR 639
High Courts01 Oct 1993
Allahabad Bank Vs Amba Ceramic Decal Pvt. Ltd.
Delhi High Court · (1993) 4 AD 141 : (1993) 52 DLT 409
High Courts01 Oct 1993
The National Iron Foundry and Others Vs State Bank of India and Others
Delhi High Court · (1993) 4 AD 197 : (1994) 28 DRJ 201
High Courts01 Oct 1993
D.C.M. Limited and Another Vs Lt. Governor, Delhi and Others D.C.M. Limited Vs Goshala Marg Residents Association and Another
Delhi High Court · (1993) 4 AD 174 : (1993) 27 DRJ 453 : (1994) 1 ILR Delhi 387 : (1994) LabIC 1667
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226Delhi High Court Act, 1966 — Section 10
High Courts01 Oct 1993Dismissed
Punj Lioyd Pvt. Ltd. Vs State and Others
Delhi High Court · (1993) 4 AD 49 : (1994) CriLJ 8 : (1994) ILR Delhi 546 : (1994) 1 RCR(Criminal) 470
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts30 Sept 1993
Raj Kumar Gupta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1993) 4 AD 169 : (1993) 52 DLT 418
Constitution of India, 1950 — Article 126
High Courts29 Sept 1993
Bharat Oxygen and Actyelne Co. Vs Union of India and Others
Delhi High Court · (1994) 28 DRJ 97
Constitution of India, 1950 — Article 226
High Courts29 Sept 1993
Jesus Sales Corporation Vs Union of India
Delhi High Court · AIR 1994 Delhi 218 : (1994) 53 DLT 674 : (1995) 75 ELT 242 : (1994) 1 ILR Delhi 410
High Courts28 Sept 1993
Hari Lal Vs The General Manager, Delhi Electric Supply Undertaking
Delhi High Court · (1993) 27 DRJ 559
High Courts28 Sept 1993
Punjab and Sind Bank Vs Delhi Ex-Servicemen Stone Crushing Co. and Others
Delhi High Court · (1993) 4 AD 132 : (1993) 52 DLT 432
High Courts27 Sept 1993
Creative Travels Pvt. Ltd. and Another Vs Joginder Singh Palta
Delhi High Court · (1993) 52 DLT 371 : (1994) 28 DRJ 331 : (1993) 105 PLR 67 : (1994) RLR 21
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts23 Sept 1993
Bureau of Indian Standards Officers Association and Another Vs Bureau of India Standards and Others
Delhi High Court · (1993) 3 AD 1145 : (1993) 27 DRJ 341
High Courts23 Sept 1993
R.P. Sharma Vs Vice Chairman Delhi Development Authority and Another
Delhi High Court · (1993) 4 AD 39 : (1994) 28 DRJ 197
Delhi Development Act, 1957 — Section 52
High Courts22 Sept 1993
Delhi Transport Corporation Vs Nitin Transport Co. and Another
Delhi High Court · (1994) 28 DRJ 49
Motor Vehicles Act, 1939 — Section 86
High Courts22 Sept 1993
The Chaudhary Co-operative Poultry Society Ltd. and Another Vs The Union of India and Others
Delhi High Court · (1993) 27 DRJ 560
Constitution of India, 1950 — Article 226
High Courts22 Sept 1993
Municipal Corporation Delhi Vs Savitri Devi
Delhi High Court · (1994) 53 DLT 109 : (1993) RLR 620
Limitation Act, 1908 — Section 5
High Courts21 Sept 1993
Harbhajan Kaur Vs Union of India and Others Sunil Kumar Sharma Vs Union of India and Others
Delhi High Court · (1993) 52 DLT 54 : (1993) 27 DRJ 401 : (1994) 73 ELT 269 : (1993) 3 RCR(Criminal) 658
High Courts21 Sept 1993
Home Communication Ltd. and Another Vs Union of India and Others Arvind Gupta Vs Union of India and Others Bennett. Coleman and Co. Ltd. Vs Union of India and Others Hindustan Times Ltd. Vs Union of India and Others Vijay Malhotra Vs Union of India and Others Indus Television Vs Union of India and Others Indian Express Newspapers (Bombay) Ltd. Vs Union of India and Others
Delhi High Court · (1993) 3 AD 1013 : (1993) 52 DLT 168
High Courts20 Sept 1993Dismissed
Parvesh Rani Vs Raj Kishan
Delhi High Court · (1995) 1 DMC 503
Hindu Marriage Act, 1955 — Section 13(1)