High Courts10 Nov 1993
Daimler Benz Aktiegesellschaft and another Vs Hybo Hindustan
Delhi High Court · AIR 1994 Delhi 239 : (1994) RLR 79
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 4 of 35
High Courts10 Nov 1993
Rajive Goyal and Others Vs University of Delhi and Others
Delhi High Court · (1993) 3 AD 1140 : (1993) 27 DRJ 242
High Courts10 Nov 1993
Daimler Benz Aktiegesellschaft and Another Vs Eagle Flask Industries Ltd.
Delhi High Court · (1993) 27 DRJ 615
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts09 Nov 1993
Ferruccio Sias and Another Vs Jai Manga Ram Mukhi and Others
Delhi High Court · (1993) 4 AD 713 : (1998) 93 CompCas 750 : (1994) 28 DRJ 143 : (1994) 2 ILR Delhi 87
High Courts09 Nov 1993
State Vs Nitin Shah
Delhi High Court · (1993) 4 AD 742 : (1994) CriLJ 2262 : (1994) 53 DLT 497 : (1993) 27 DRJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts09 Nov 1993
Anand Kumar Gupta Vs Delhi Development Authority
Delhi High Court · (1993) 4 AD 838 : (1994) 55 DLT 289 : (1994) 28 DRJ 255
Delhi Development Act, 1957 — Section 31(C), 54
High Courts09 Nov 1993
Hilda Basant Lal Vs Basant Lal
Delhi High Court · (1993) 52 DLT 286 : (1994) 1 DMC 185
Divorce Act, 1869 — Section 22
High Courts08 Nov 1993
Dhurum Jeet Khera Vs State
Delhi High Court · (1993) 4 AD 761 : (1994) 3 Crimes 22 : (1994) 28 DRJ 216
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Nov 1993
Kelson Constructions Vs Versha Spinning Mills Ltd. and another
Delhi High Court · (1993) 4 AD 803 : (1994) 1 ARBLR 385 : (1994) ILR Delhi 110
High Courts05 Nov 1993
Tobu Enterpries Ltd. and Others Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1993) 4 AD 609 : (1994) 53 DLT 255 : (1994) 28 DRJ 515 : (1994) 68 FLR 615 : (1994) 2 ILR Delhi 35 : (1994) 1 LLJ 1221
Industrial Disputes Act, 1947 — Section 34
High Courts04 Nov 1993
Kusum Lata Vs Satish Kumar Khanna
Delhi High Court · (1993) 4 AD 595 : (1993) 27 DRJ 516 : (1994) 2 ILR Delhi 115
Hindu Marriage Act, 1955 — Section 13
High Courts04 Nov 1993
World Trade Centre Vs Bharat Hotel Ltd. and Others
Delhi High Court · (1993) 4 AD 561 : (1993) 52 DLT 517 : (1994) 107 PLR 12
High Courts03 Nov 1993
Rajinder Kakkar and Others Vs Delhi Development Authority
Delhi High Court · (1994) 1 AD 432 : (1994) 54 DLT 484 : (1994) 28 DRJ 133
Constitution of India, 1950 — Article 226
High Courts03 Nov 1993
The State Vs Dr. Nagendra Pal Singh
Delhi High Court · (1994) 53 DLT 106 : (1994) ILR Delhi 127
High Courts02 Nov 1993
Rajiv Agarwal Vs Union of India
Delhi High Court · (1993) 4 AD 826 : (1994) 28 DRJ 159
Industrial Disputes Act, 1947 — Section 7
High Courts02 Nov 1993
M/s. Jhalani Tools (India) Pvt. Ltd. Vs B.K. Soni
Delhi High Court · AIR 1994 Delhi 167 : (1994) 53 DLT 9 : (1994) 28 DRJ 181
High Courts02 Nov 1993Dismissed
Ravinder Pal Singh Chawla and Others Vs State
Delhi High Court · (1994) 1 DMC 332
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Nov 1993
Rishi Pal Gupta Vs S.J. Knitting and Finishing Mills Pvt. Ltd.
Delhi High Court · (1993) 11 DEL CK 0028
High Courts02 Nov 1993
A.R. Chadha and Co. (1) Pvt. Ltd Vs Chief Fire Officer and Others
Delhi High Court · (1994) 28 DRJ 167