High Courts02 May 1975
Ram Pal Singh Vs The Inspector General of Police, Delhi and Others
Delhi High Court · (1975) ILR Delhi 563
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 8 of 12
High Courts30 Apr 1975
Nagendra Kumar Vs Malik Tejram Anand and Another
Delhi High Court · (1986) 29 DLT 167
High Courts29 Apr 1975
Raja Ram Goyal Vs Ashok Kumar and Others
Delhi High Court · (1976) 12 DLT 34(1) : (1976) RLR 41
High Courts29 Apr 1975
Jagan Nath Prem Nath Vs Bhartiya Dhoop Karyalaya
Delhi High Court · AIR 1975 Delhi 149 : (1975) ILR Delhi 225
High Courts28 Apr 1975
Sikander Lal Vs Anand Mohan Bhutani
Delhi High Court · (1976) 12 DLT 34 : (1975) 2 ILR Delhi 400
High Courts25 Apr 1975
VINOD PERSHAD AND OTHERS Vs STATE OF MADHYA PRADESH.
Delhi High Court · (1976) 5 CTR 111(1)
High Courts22 Apr 1975
Union of India Vs Baldev Singh
Delhi High Court · AIR 1976 Delhi 17 : (1975) ILR Delhi 278
High Courts21 Apr 1975
Anand Silk Store Vs Shree Ram Silk Manufacturing Co. and Others
Delhi High Court · AIR 1976 Delhi 60 : (1976) 12 DLT 146
High Courts15 Apr 1975Allowed
Palam Potteries Vs Commissioner of Sales Tax and Another
Delhi High Court · (1976) 38 STC 62
High Courts11 Apr 1975Allowed
S.B. Gurbax Singh Vs Union of India (UOI) and Others
Delhi High Court · (1976) 37 STC 300
High Courts09 Apr 1975
Anuradha @ Chanchal Kumari Vs Santosh Nath Khanna
Delhi High Court · AIR 1976 Delhi 246 : (1976) 12 DLT 26 : (1976) 1 ILR Delhi 267