High Courts28 Feb 1975
Premier Tyres Ltd. and Others Vs The Monopolies and Restrictive Trade Practices Commission, New Delhi and Others
Delhi High Court · AIR 1975 Delhi 204 : (1976) 46 CompCas 297 : (1975) ILR Delhi 777
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 11 of 12
High Courts27 Feb 1975
Municipal Corporation of Delhi and Others Vs Ail Dass
Delhi High Court · (1975) CriLJ 1590 : (1975) ILR Delhi 346
High Courts26 Feb 1975
Amrik Singh Vs State etc.
Delhi High Court · (1975) ILR Delhi 69(2) : (1975) RLR 69
High Courts24 Feb 1975
Delhi Cloth and General Mills Co. Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1975) ILR Delhi 174
High Courts24 Feb 1975
Sobha Singh and Another Vs Vinod Kumar
Delhi High Court · (1975) ILR Delhi 825
High Courts21 Feb 1975
Municipal Corporation of Delhi Vs Nestles Products (India) Ltd.
Delhi High Court · (1975) CriLJ 1753 : (1975) ILR Delhi 770
High Courts21 Feb 1975
New Delhi Municipal Committee Vs Raghu Nath
Delhi High Court · (1975) CriLJ 1759
High Courts17 Feb 1975
Ved Mitra Vs Globe Motors Limited
Delhi High Court · (1978) 48 CompCas 64 : (1975) ILR Delhi 123
High Courts14 Feb 1975
Chandra Kishore and Others Vs Nanak Chand and Others
Delhi High Court · AIR 1975 Delhi 175
High Courts14 Feb 1975
Surksh Chandra Chiman Lal Shah Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 168 : (1975) ILR Delhi 32(2)
High Courts14 Feb 1975
Chander Kishore and Others Vs Nank Chand and Others
Delhi High Court · (1975) 1 ILR Delhi 801
High Courts07 Feb 1975
Delhi Simla Catholic Archdiocese Vs State of Uttar Pradesh and Others
Delhi High Court · AIR 1976 Delhi 251
High Courts07 Feb 1975
Savitri Devi and Another Vs R.S. Bindra and Others
Delhi High Court · (1975) ILR Delhi 654
High Courts05 Feb 1975
S.S. Jain Sabha (of Rawalpindi), Delhi and Others Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 61
High Courts05 Feb 1975
D.R. Malhotra Vs P.R. Chopra
Delhi High Court · (1975) ILR Delhi 203 : (1975) RLR 309
High Courts05 Feb 1975
The Oriental Fire and General Insurance Co. Ltd. and Another Vs Leelavati R. Adyanthaya and Others
Delhi High Court · (1975) 02 DEL CK 0003