High Courts10 Sept 2021Dismissed
Sterlite Grid 20 Limited Vs PFC Consulting Limited & Anr
Delhi High Court · (2021) 09 DEL CK 0059
Constitution Of India, 1950 — Article 14, 19(1)(g)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 50 of 154
High Courts10 Sept 2021Allowed
Tara Batra Vs Punam A Kumar & Ors
Delhi High Court · (2021) 09 DEL CK 0055
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 3, Order 11 Rule 4, Order 11 Rule 5, Order 11 Rule 6, Order 11 Rule 7, Order 11 Rule 8, Order 11 Rule 9, Order 11 Rule 10, Order 11 Rule 12, Order 11 Rule 13
High Courts10 Sept 2021Disposed Of
Kamlesh Singh Kushwaha Vs Director (RL) And Ors.
Delhi High Court · (2021) 09 DEL CK 0054
High Courts10 Sept 2021Disposed Of
To The New Private Limited Vs Golden Tower Infratech Ltd
Delhi High Court · (2021) 09 DEL CK 0053
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts10 Sept 2021Dismissed
Seema Seth Vs Income Tax Officer, Ward 39(4), Delhi & Ors.
Delhi High Court · (2021) 09 DEL CK 0052
Income Tax Act, 1961 — Section 143(3), 147, 148, 153(2), 156, 271(1)(c), 274
High Courts10 Sept 2021Disposed Of
M/S ARC Services Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0051
Employees’ Provident Fund & Miscellaneous Provisions Act, 1952 — Section 7Q, 14B
High Courts10 Sept 2021Disposed Of
M/S Swajal Water Pvt. Ltd Vs Indian Railway Catering And Tourism Corporation Limited & Anr.
Delhi High Court · (2021) 09 DEL CK 0050
Arbitration And Conciliation Act, 1996 — Section 17, 37(2)(b)Indian Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 14(c)
High Courts09 Sept 2021Allowed
Amit Talwar And Ors Vs Vivek Talwar And Ors
Delhi High Court · (2021) 09 DEL CK 0069
High Courts09 Sept 2021Disposed Of
Vivaan Solar Pvt. Ltd Vs Northern Central Railways & Anr
Delhi High Court · (2021) 09 DEL CK 0068
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts09 Sept 2021Dismissed
Goan Sabha Ibrahipmpur & Anr Vs Kuldeep Singh & Ors
Delhi High Court · (2021) 09 DEL CK 0065
li>Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 22 Rule 3, Order 22 Rule 9Delhi Land Reforms Act, 1954 — Section 85
High Courts09 Sept 2021Disposed Of
Floral Realcon Pvt. Ltd. Vs National Faceless Assessment Centre
Delhi High Court · (2021) 09 DEL CK 0064
Income Tax Act, 1961 — Section 143(3), 144B, 144B(1)(xiv), 144B(1)(xv), 144B(1)(xvi), 144B(1)(xvi)(b), 144B(9), 153(6)(i), 156, 270A
High Courts09 Sept 2021Disposed Of
Monu Kumar Vs Union Of India And Anr.
Delhi High Court · (2021) 09 DEL CK 0063
High Courts09 Sept 2021Allowed
Devika Mehra Vs Prashant Prakash Sahni
Delhi High Court · (2021) 09 DEL CK 0046
Constitution Of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 17
High Courts08 Sept 2021
Geeta And Ors Vs State & Ors
Delhi High Court · (2021) 09 DEL CK 0045
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 176Indian Penal Code, 1860 — Section 34, 186, 302, 307, 323, 332, 341, 353, 356, 394Evidence Act, 1872 — Section 65B
High Courts07 Sept 2021Disposed Of
Bharat Sanchar Nigam Limited (NZ) Vs Channel Vas Services India Pvt. Ltd
Delhi High Court · (2021) 09 DEL CK 0041
Arbitration And Conciliation Act, 1996 — Section 17, 17(1)(ii), 37(2)(b)Indian Contract Act, 1872 — Section 19, 65
High Courts07 Sept 2021Dismissed
Sushil Dutt Vs Estate Officer/ Aoc & Anr.
Delhi High Court · (2021) 09 DEL CK 0040
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 19(i)
High Courts07 Sept 2021Disposed Of
Anurag Sharma Vs Union Of India & Anr
Delhi High Court · (2021) 09 DEL CK 0039
High Courts07 Sept 2021
Ashish Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0038
High Courts07 Sept 2021Allowed
Abhishek Gupta Vs Shashi Kumar Shukla
Delhi High Court · (2021) 09 DEL CK 0027
Code Of Civil Procedure, 1908 — Section 75, Order 39 Rule 1, Order 33 Rule 1(3), Order 39 Rule 2, Order 12 Rule 6, Order 36 Rule 9, Order 6 Rule 17Evidence Act, 1872 — Section 91, 92, 116Indian Penal Code, 1860 — Section 448
High Courts07 Sept 2021Dismissed
Bhawani Shankar Vs Nand Lal And Ors
Delhi High Court · (2021) 09 DEL CK 0013
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(4), 25B(8)Code Of Civil Procedure, 1908 — Section 115