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Delhi High Court judgments, 2021

3,070 judgments · page 51 of 154

High Courts03 Sept 2021Disposed Of

Suvaleen Vs State, (Govt. Of Nct Of Delhi)

Delhi High Court · (2021) 09 DEL CK 0026

Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 82, 144, 161, 164, 437, 437(1), 439(1)
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High Courts03 Sept 2021Disposed Of

Tabassum Vs State (Nct Of Delhi)

Delhi High Court · (2021) 09 DEL CK 0025

Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 82, 144, 161, 164, 437, 437(1), 439(1)
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High Courts03 Sept 2021Disposed Of

Mohd Arif Vs State

Delhi High Court · (2021) 09 DEL CK 0024

Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 144, 161, 437, 437(1), 439(1)
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High Courts03 Sept 2021Disposed Of

Furkan Vs State, (Govt. Of Nct Of Delhi)

Delhi High Court · (2021) 09 DEL CK 0023

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4
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High Courts03 Sept 2021Dismissed

M/S Himangni Enterprises Vs Kamaljeet Singh Ahluwalia

Delhi High Court · (2021) 09 DEL CK 0019

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 6, Order 12 Rule 6, Order 1 Rule 10, Order 39 Rule 10, Section 151Transfer of Property Act, 1882 — Section 105Indian Contract Act, 1872 — Section 202
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High Courts03 Sept 2021Disposed Of

Shadab Ahmad Vs State Of Nct Of Delhi

Delhi High Court · (2021) 09 DEL CK 0011

Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 427Prevention Of Damage To Public Property Act, 1984 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 144, 161, 164, 437, 437(1), 439(1)
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