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Delhi High Court judgments, 2021

3,070 judgments · page 53 of 154

High Courts31 Aug 2021Disposed Of

R.K. & Anr Vs Central Adoption Resource Authority

Delhi High Court · (2021) 08 DEL CK 0215

Constitution Of India, 1950 — Article 44, 51(C)Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 29, 41(3)Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 1(4), 2(1), 2(7), 2(13), 2(14), 2(14)(iii), 2(14)(iv), 2(14)(v), 2(14)(vi), 2(14)(vii), 2(14)(xii), 2(34), 2(42), 2(42), 2(52), 2(60), 12, 56, 56(1), 56(2), 56(3), 56(4), 56(5), 58, 59, 59(3), 59(12), 60, 68, 111(1)
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High Courts31 Aug 2021Disposed Of

Vandana Dua Vs State

Delhi High Court · (2021) 08 DEL CK 0167

Code Of Criminal Procedure, 1973 — Section 156(3), 164, 207, 207A, 209, 227, 438Indian Penal Code, 1860 — Section 34, 109, 376D, 376, 377, 506
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High Courts31 Aug 2021Dismissed

Kuldeep Vs State (Nct Of Delhi)

Delhi High Court · (2021) 08 DEL CK 0166

Indian Penal Code, 1860 — Section 34, 120B, 372, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts31 Aug 2021Disposed Of

Deepak Dua Vs State & Anr

Delhi High Court · (2021) 08 DEL CK 0165

Code Of Criminal Procedure, 1973 — Section 156(3), 164, 207A, 209, 227, 228, 397, 438, 482Indian Penal Code, 1860 — Section 34, 109, 376D, 376(1), 376(2)(n), 377, 506
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