High Courts05 Jan 2021Dismissed
Pushpa Jhanji & Anr Vs Pawan Chopra & Ors
Delhi High Court · (2021) 01 DEL CK 0004
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 12
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 154 of 154
High Courts04 Jan 2021Disposed Of
Microsoft India (R&D) Pvt Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2021) 01 DEL CK 0082
Income Tax Rules, 1962 — Rule 10A(a), 10B(l)(e)(ii)Income Tax Act, 1961 — Section 10A, 92B(2), 143(1), 143(2), 144C, 254, 260A
High Courts04 Jan 2021Allowed
EFS Facilities Services (India) Pvt. Ltd. (Formerly Known As Daikia India Pvt. Ltd.) Vs Indeen Bio Power Limited
Delhi High Court · (2021) 01 DEL CK 0027
Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Arbitration And Conciliation Act, 1996 — Section 11(6), 16, 28(1)(a), 31(3), 34, 34(1), 34(2), 34(2A)Indian Contract Act, 1872 — Section 23, 73
High Courts04 Jan 2021Dismissed
Umesh Chandra Singh Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0026
Constitution Of India, 1950 — Article 226Karnataka Factory Rules, 1969 — Rule 88A
High Courts04 Jan 2021Dismissed
National Highways Authority Of India Vs Punjab National Bank & Anr
Delhi High Court · (2021) 01 DEL CK 0014
Arbitration And Conciliation Act, 1996 — Section 9(2), 28(1)(a), 28(3), 31A, 31(3), 31(7)(a), 31(7)(b), 31(8), 34, 34(2), 34(2A)Foreign Awards (Recognition And Enforcement) Act, 1961 — Section 7(1)(b)(ii)Indian Contract Act, 1872 — Section 23
High Courts04 Jan 2021Disposed Of
Vipin Bihari Sharan Dwivadi & Ors Vs Union Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0013
High Courts04 Jan 2021Dismissed
Jitender Yadav Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0012
High Courts04 Jan 2021Disposed Of
Pooja Sharma And Ors Vs Union Of India
Delhi High Court · (2021) 01 DEL CK 0003
High Courts04 Jan 2021Dismissed
Shrivats Rathi & Anr. Vs Anil Rathi & Ors
Delhi High Court · (2021) 01 DEL CK 0002
Code Of Civil Procedure, 1908 — Section 10, Order 39 Rule 1, Order 39 Rule 2Trademarks Act, 1999 — Section 35
High Courts04 Jan 2021Disposed Of
Indian Performing Right Society Ltd & Anr Vs Entertainment Network (India) Ltd.
Delhi High Court · (2021) 01 DEL CK 0001
Code Of Civil Procedure, 1908 — Section 10, Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2(ff), 2(o), 2(p), 2(q), 2(v), 2(w), 2(xx), 2(y), 2(z), 13, 13(4), 14, 14(a), 14(a)(iii), 14(1)(c), 14(e), 14(1)(e), 14(e)(iii), 16, 17, 18, 18(1), 18(2), 19, 19(2), 19(10), 22, 26, 27, 30, 30A, 31, 31(1)(b), 31D, 33, 33(3), 38, 38(4), 51, 51(a), 52(a), 52(1)(y), 56