High Courts07 Jan 2021Allowed
Vivek Kumar & Ors Vs State Of Nct/ Delhi & Ors
Delhi High Court · (2021) 01 DEL CK 0049
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 308
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 152 of 154
High Courts07 Jan 2021Disposed Of
Parsvnath Estate Developers Pvt Ltd Vs Facebook India Online Services Pvt Ltd
Delhi High Court · (2021) 01 DEL CK 0048
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2), 17
High Courts07 Jan 2021Disposed Of
CJ Darcl Logistics Limited & Anr Vs Oil And Natural Gas Corporation Limited
Delhi High Court · (2021) 01 DEL CK 0047
Constitution Of India, 1950 — Article 226Indian Contract Act, 1872 — Section 74
High Courts07 Jan 2021Dismissed
Gurcharan Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 01 DEL CK 0046
High Courts07 Jan 2021Dismissed
Gaurav Jaiswal Through His Legal Guardian Vs Union Of India Through Ministry Of Education/National Testing Agency & Anr
Delhi High Court · (2021) 01 DEL CK 0045
Constitution Of India, 1950 — Article 14, 226
High Courts07 Jan 2021Dismissed
Sahil Dahiya @ Tarun Dahiya Vs State Nct Of Delhi
Delhi High Court · (2021) 01 DEL CK 0044
Code Of Criminal Procedure, 1973 — Section 439Maharashtra Control Of Organised Crime Act, 1999 — Section 3, 4, 18Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 336, 387, 427
High Courts07 Jan 2021Dismissed/Disposed Of
S.P. Rana Vs Chairman, Central Board Of Secondary Education
Delhi High Court · (2021) 01 DEL CK 0034
Delhi High Court Act, 1966 — Section 4(6), 10
High Courts07 Jan 2021Dismissed
Beigh Construction Company Private Limited Vs Varaha Infra Limited
Delhi High Court · (2021) 01 DEL CK 0030
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(ii)(b)Specific Relief Act, 1963 — Section 14(d)
High Courts07 Jan 2021Dismissed
Dadheech Infrastructures Private Limited Vs DTE GEN MD ACCN Project & Anr
Delhi High Court · (2021) 01 DEL CK 0028
Arbitration And Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14(d)
High Courts07 Jan 2021Dismissed
Paramjit Singh Vs State Nct Of Delhi
Delhi High Court · (2021) 01 DEL CK 0025
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Jan 2021Dismissed
Vijay Vs State (G.N.C.T. Of Delhi)
Delhi High Court · (2021) 01 DEL CK 0024
Protection Of Children From Sexual Offences Act, 2012 — Section 6, 7, 8Indian Penal Code, 1860 — Section 376, 377Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts06 Jan 2021Disposed Of
Francis Joseph Vs Government Of Nct Of Delhi Through Chief Secretary & Ors
Delhi High Court · (2021) 01 DEL CK 0132
High Courts06 Jan 2021Disposed Of
Modak Dyeing And Printing Co. Pvt Ltd. Vs Commissioner Of Customs (Preventive) & Anr
Delhi High Court · (2021) 01 DEL CK 0131
Customs Act, 1962 — Section 110, 110A
High Courts06 Jan 2021Disposed Of
Anjali Bhargava And Anr Vs Union Of India And Anr.
Delhi High Court · (2021) 01 DEL CK 0065
Companies Act, 2013 — Section 164, 164(2), 167, 167(1)(a), 455
High Courts06 Jan 2021Disposed Of
Anant Narain & Anr Vs Union Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0064
Companies Act, 2013 — Section 164, 164(2), 167, 167(1)(a), 455
High Courts06 Jan 2021Disposed Of
Tapash Kumar Samaddar And Anr Vs Ministry Of Corporate Affairs And Anr
Delhi High Court · (2021) 01 DEL CK 0063
Companies Act, 2013 — Section 164, 164(2), 167, 167(1)(a), 455
High Courts06 Jan 2021Dismissed
Union Of India & Anr. Vs Gulshan Raj & Ors
Delhi High Court · (2021) 01 DEL CK 0051
High Courts06 Jan 2021Allowed
Proex Fashion Private Limited Vs Government Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0040
Central Goods And Services Tax Act, 2017 — Section 62, 63, 64, 67, 70, 71, 73, 74, 83
High Courts06 Jan 2021Disposed Of
Savita Gupta Vs India Post Payments Bank Limited (IPPB Board)
Delhi High Court · (2021) 01 DEL CK 0039
Delhi High Court Act, 1966 — Section 10
High Courts06 Jan 2021Dismissed
Amit Kumar Vs Kiran Sharma & Anr
Delhi High Court · (2021) 01 DEL CK 0031
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 15, 16, 16(1), 17