High Courts06 Jan 2021Dismissed
Roland Corporation Vs Sandeep Jain & Ors
Delhi High Court · (2021) 01 DEL CK 0022
Code Of Civil Procedure, 1908 — Order 15A, Order 7 Rule 11(d)Trade Marks Act, 1999 — Section 12, 28(3), 33
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 153 of 154
High Courts06 Jan 2021
Union Of India & Anr Vs Gulshan Raj & Ors
Delhi High Court · (2021) 01 DEL CK 0021
High Courts06 Jan 2021Dismissed
Union Of India & Anr. Vs S P Singh And Ors
Delhi High Court · (2021) 01 DEL CK 0020
High Courts06 Jan 2021Disposed Of
Abhimanyu Mor Vs Union Of India, Through Secretary Ministry Of Defence & Ors.
Delhi High Court · (2021) 01 DEL CK 0019
High Courts06 Jan 2021Disposed Of
Nidhi Malik Vs Union Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0018
High Courts06 Jan 2021
Ex CPL Lalit Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0017
High Courts06 Jan 2021
Shivashish Shubham, Ex CPL 916092-B Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0016
High Courts06 Jan 2021Disposed Of
Harjinder Singh And Ors. Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0015
Central Civil Services (Revised. Pay) Rules, 2008 — Rule 5, 6
High Courts06 Jan 2021Dismissed
Kalicharan @ Kalka Prasad Vs State (G.N.C.T. Of Delhi)
Delhi High Court · (2021) 01 DEL CK 0010
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 29Indian Penal Code, 1860 — Section 376, 376(1)
High Courts06 Jan 2021Dismissed
Sandeep Alias Bhopali Vs State
Delhi High Court · (2021) 01 DEL CK 0009
Indian Penal Code, 1860 — Section 354, 451Code Of Criminal Procedure, 1973 — Section164, 313
High Courts05 Jan 2021Allowed
GEO GPT JV Vs Power Grid Corporation Of India Ltd
Delhi High Court · (2021) 01 DEL CK 0052
Arbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3)
High Courts05 Jan 2021Allowed
My Preferred Transformation And Hospitality Pvt Ltd Vs Sumithra Inn
Delhi High Court · (2021) 01 DEL CK 0041
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(2),9, 11, 11(6), 12(2), 16, 20, 20(1), 27, 31(4), 34, 37(1)(a), 37(3)Arbitration Act, 1940 — Section 2(1)(c)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts05 Jan 2021Dismissed
Ravi Negi Vs Balvantray Mehta Vidya Bhawan Anguridevi Shersingh Memorial Academy – Second Shift & Ors
Delhi High Court · (2021) 01 DEL CK 0033
Delhi School Education Rules, 1973 — Rule 96, 105
High Courts05 Jan 2021Disposed Of
Anil Singhal Vs Directorate Of Income Tax Investigation & Anr
Delhi High Court · (2021) 01 DEL CK 0032
High Courts05 Jan 2021Disposed Of
Shelly Kaur Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2021) 01 DEL CK 0023
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2021
Delhi International Airport Limited Vs Airport Authority Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0011
Arbitration And Conciliation Act, 1996 — Section 9, 17
High Courts05 Jan 2021Disposed Of
Vinay & Anr Vs State
Delhi High Court · (2021) 01 DEL CK 0008
Indian Penal Code, 1860 — Section 34, 323, 354, 354A, 356, 394, 397, 411, 450, 452, 506IICode Of Criminal Procedure, 1973 — Section 161, 313
High Courts05 Jan 2021
ICICI Bank Ltd Vs Manish Goel & Ors
Delhi High Court · (2021) 01 DEL CK 0007
Contempt Of Court Act, 1971 — Section 10, 12Indian Penal Code, 1860 — Section 420
High Courts05 Jan 2021Dismissed
Rajan Bhandari & Anr Vs Shriniwas Verma
Delhi High Court · (2021) 01 DEL CK 0006
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts05 Jan 2021Disposed Of
Danish Khan @ Saahil Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 01 DEL CK 0005
Indian Penal Code, 1860 — Section 354D, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 438(1), 438(3), 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(s), 3(2)(v), 18, 18A, 18A(2)